Calcutta High Court GST Judgments — 2025

634 judgments, newest first. Page 6 of 7.

Manish Gupta And Anr vs. State Of West Bengal And Anr

CRM (A)/910/2025HC Calcutta17 Mar 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE SMITA DAS DE

M/S. Rajlaxmi Const vs. Ex. Engg. Hooghly Highway Div. No. I And Ors

FMA/340/2023HC Calcutta11 Mar 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

M/S. Biswas Entp vs. Ex. Eng. Pwd (Roads) Wb And Ors

FMA/342/2023HC Calcutta11 Mar 2025

Bench: HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Kunjal Synergies PVT. LTD. And Anr vs. The Assistant Com. Of CGST And Cx Park Street Div. Kolkata South Commissionerate GST Bhawan And Ors

MAT/2333/2023HC Calcutta11 Mar 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Darshan Rashiklal Mehta vs. Bureau Of Indian Standards

CRR/2155/2024HC Calcutta10 Mar 2025

Bench: HON'BLE JUSTICE SUVRA GHOSH

Karur Vysya Bank vs. Srei Equipment Finance Limited

AP-COM/947/2024HC Calcutta06 Mar 2025

Bench: HON'BLE JUSTICE SHAMPA SARKAR

Hiranmoy Dutta vs. State Of West Bengal And Ors

WPA/13457/2024HC Calcutta06 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Hiranmoy Dutta vs. State Of West Bengal And Ors

WPA/13453/2024HC Calcutta06 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Gjk Shellex INDIA Private Limited vs. State Of West Bengal And Ors

WPA/612/2025HC Calcutta05 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Dipankar Biswas vs. The Deputy Commissioner Of State Tax, Berhampore Circle And Ors

WPA/925/2025HC Calcutta05 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Prabir Kumar Das vs. Assistant Commissioner Of State Tax, Bureau Of Investigation (North Bengal ), Raiganj Zone And Ors

WPA/21120/2021HC Calcutta05 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Med Biogenex Private Limited vs. Superintendent, CGST And Cx, Range-Vii, Bbd Bag-Ii Div And Ors

WPA/19986/2024HC Calcutta05 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Punit Dhanuka vs. Union Of INDIA And Ors

WPA/735/2025HC Calcutta05 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Halaplay Technologies PVT LTD And Anr vs. Union Of INDIA And Ors

MAT/163/2025HC Calcutta04 Mar 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Latika Ghosh vs. Assistant Commissioner Of State Tax, Raiganj Charge And Others

WPA/7272/2020HC Calcutta03 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Pramod Kumar Gupta, Proprietor Of Mittal Engineering Works vs. State Of West Bengal And Ors

WPA/450/2025HC Calcutta03 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Pranoy Kumar Saha vs. Rabindra Narayan Das

APD/15/2023HC Calcutta03 Mar 2025

Bench: HON'BLE JUSTICE SOUMEN SEN,HON'BLE JUSTICE BISWAROOP CHOWDHURY

J L Enterpirses vs. Asiistant Commissioner

WPA/30968/2024HC Calcutta03 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Kanakdhara Infrastructure Private Limited vs. Assistant Commissioner Of Revenue, College Street And Sealdah Charge And Ors

WPA/410/2025HC Calcutta03 Mar 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Basant Kumar Upadhyay vs. State Of West Bengal And Ors

WPA/30885/2024HC Calcutta28 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Rockfield Mining And Minerals Private Limited And Anr vs. The State Of West Bengal And Ors

WPA/23544/2024HC Calcutta27 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Anup Biswas And Ors vs. State Of West Bengal And Ors

WPA(P)/49/2025HC Calcutta27 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Chamong Tee Exports P LTD And Anr vs. The Deputy Commissioner Of State Tax, Large Taxpayer Unit_Wbgst And Ors

WPA/11520/2024HC Calcutta27 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shalimar Chemical Works PVT LTD vs. Addl Commissioner Of State Tax, W.B. And Ors

WPA/7147/2023HC Calcutta27 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Susmita Das Dey vs. State Of West Bengal And Ors

WPA/9012/2024HC Calcutta27 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

S.K.M.Timber PVT. LTD vs. Dipankar Bhaduri, Asst. Commissioner, CGST And Central Excise Burrabazar Div

CPAN/61/2025HC Calcutta26 Feb 2025

Bench: HON'BLE JUSTICE SHAMPA DUTT (PAUL)

Crescent Manufacturing PVT. LTD vs. The Fast Track Revisional Authority Bench I And Ors

WP.TT/4/2025HC Calcutta25 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

M/S N K Agro Exports (INDIA) Private Limtied vs. Union Of INDIA And Ors

WPA/30780/2024HC Calcutta24 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

The Tollygunge Club LTD vs. Principal Commissioner Of CGST And Cx And Ors

WPA/10734/2021HC Calcutta24 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Shm Trading Company And Ors vs. Union Of INDIA And Ors

WPA/63/2025HC Calcutta24 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Vsp Udyog Private Limited And Anr vs. Union Of INDIA And Ors

WPA/18683/2024HC Calcutta21 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S Perfect Technologies vs. Commissioner Of CGST And Cx Siliguri Commissionerate

CEXA/11/2015HC Calcutta21 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

M/S Forging INDIA Iron And Steel Limited vs. Union Of INDIA And Ors

WPA/30908/2024HC Calcutta20 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Nafar Chandra Jute Mills Limited vs. Assistant Commissioner, CGST And Cx, Barrackpore Division, Kolkata North Commissionerate And Ors

WPA/30178/2024HC Calcutta20 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ram Kishanagarwal vs. Superintendent Of Central Tax Group-F, Circle-I, Kolkata Audit-Ii Commissionerate And Ors

WPA/276/2025HC Calcutta20 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S. Bina Medico And Anr vs. State Of West Bengal And Ors

WPA/31064/2024HC Calcutta19 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Shree Ramdoot Metloys Private Limited And Anr vs. Assistant Commissioner Of State Tax And Ors

WPA/31048/2024HC Calcutta19 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Lgw Industries LTD vs. Assistant Commissioner Of Revenue State Tax ITC Investigation Unit And Ors

MAT/218/2025HC Calcutta18 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Lgw Industries LTD vs. Assistant Commissioner Of Revenue State Tax ITC Investigation Unit And Ors

MAT/216/2025HC Calcutta18 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Lgw Industries LTD vs. Assistant Commissioner Of Revenue State Tax ITC Investigation Unit And Ors

MAT/217/2025HC Calcutta18 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Lgw Industries LTD vs. Assistant Commissioner Of Revenue State Tax ITC Investigation Unit And Ors

MAT/214/2025HC Calcutta18 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE CHAITALI CHATTERJEE (DAS)

Imran Khan Kadir vs. Deputy Commissioner Of Revenue, State Tax, Colootola And Ezra Street Charge And Ors

WPA/30864/2024HC Calcutta18 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Ab Engineering Enterprises And Anr vs. The State Of West Bengal And Ors

WPA/30767/2024HC Calcutta17 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Md. Firoz vs. Assistant Commissioner, Bally Salkia And Ors

WPA/30825/2024HC Calcutta17 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

M/S R S Traders And Anr vs. Superintendent Of GST, Range-Iv, And Ors

WPA/30706/2024HC Calcutta17 Feb 2025

Bench: HON'BLE JUSTICE RAJA BASU CHOWDHURY

Green Field Agrotech vs. The State Of West Bengal And Ors

WPA/21521/2024HC Calcutta14 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Pranab Kumar Paul vs. State Of West Bengal And Ors

WPA/29030/2024HC Calcutta14 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Olive Cafes South Private Limited And Anr vs. Joint Commissioner Of State Tax, Park Street Charge And Ors

WPA/2106/2025HC Calcutta13 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

S.K. Enterprise vs. Commissioner Of Commercial Taxes And Ors

WPA/30487/2024HC Calcutta13 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Samanul Ali vs. The State Of West Bengal And Ors

WPA/1824/2025HC Calcutta13 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Phonex Traders Private Limited vs. Joint Commissioner Of State Tax, Large Taxpayers Unit Corporate Division And Ors

WPA/30663/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Karun Kothari vs. Deputy Commissioner Of Revenue, Bhabanipur Charge And Ors

WPA/8400/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Suresh Construction Private Limited vs. State Of West Bengal And Ors

WPA/11905/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Gopal Samanta vs. Union Of INDIA And Ors

WPA/14262/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Avijit Chatterjee vs. Superintendent R-1 Bidhannagar Div. CGST And Cen. Excise, Kol(N) Commi. And Ors

WPA/19217/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Pankaj Plastic Industries Private Limited And Anr vs. The Additional Commissioner, CGST And Cx Howrah Commissionerate And Ors

WPA/21427/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Gopal Samanta vs. The Union Of INDIA And Ors

WPA/15423/2024HC Calcutta12 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Ashok Sharma vs. State Of West Bengal And Ors

FMA/136/2025HC Calcutta11 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Eastland Switchgears PVT LTD And Anr vs. The Assistant Comm Of Revenue And Ors

MAT/110/2025HC Calcutta11 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Principal Commissioner Of CGST And Central Excise Kolkata North GST Commissionerate vs. M/S Desco Paints Corporation

CEXA/1/2024HC Calcutta11 Feb 2025

Bench: THE HON'BLE THE CHIEF JUSTICE T.S SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA

Lgw Industries Limited vs. Assistant Commissioner Of Revenue, State Tax, ITC Investigation Unit And Ors

WPA/2451/2025HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Tkm Global Logistics Limited vs. Union Of INDIA And Ors

WPA/30059/2024HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Lgw Industries Limited vs. Assistant Commissioner Of Revenue, State Tax, ITC Investigation Unit And Ors

WPA/2520/2025HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Lgw Industries Limited vs. Assistant Commissioner Of Revenue State Tax ITC Investigation Unit And Ors

WPA/2531/2025HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Tkm Global Logistics Limited vs. Union Of INDIA And Ors

WPA/30055/2024HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Madhusudan Banik vs. State Of West Bengal And Ors

WPA/30434/2024HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Gora Chand Paul vs. Superintendent Of Central Tax, Range-I, Tollygunge Division And Ors

WPA/30373/2024HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Lgw Industries Limited vs. Assistant Commissioner Of Revenue, State Tax, ITC Investigation Unit And Ors

WPA/2401/2025HC Calcutta10 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Deepak Mawandia vs. Shree Rsh Projects PVT. LTD

FMAT/97/2024HC Calcutta07 Feb 2025

Bench: HON'BLE JUSTICE HARISH TANDON,HON'BLE JUSTICE PRASENJIT BISWAS

Binoy Kolay vs. Senior Joint Commissioner, State Tax, Bally Circle And Ors

WPA/26740/2024HC Calcutta07 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

S.N.Tiwari vs. Union Of INDIA And Ors

WPA/8/2025HC Calcutta07 Feb 2025

Bench: HON'BLE JUSTICE SAUGATA BHATTACHARYYA

R.J. Industries And Anr vs. Deputy Commissioner, State Tax, Strand Road Charge And Ors

WPA/15210/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Kamala Stores And Anr vs. State Of West Bengal And Ors

WPA/25280/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Santosh Baidya vs. State Of West Bengal And Ors

WPA/30835/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Chhabi Rani Kundu vs. Union Of INDIA And Ors

WPA/637/2025HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

K.B.C. Construction And Anr vs. The State Of West Bengal And Ors

WPA/714/2025HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Biswajit Majumder vs. State Of West Bengal And Ors

WPA/1748/2025HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Tapan Kumar Ghosh vs. Superintendent Of CGST And Cx, Ran-Iv, Shyambazar Div., Kol(N) Commissionerate And Anr

WPA/23252/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Srihari Mandal vs. Union Of INDIA And Ors

WPA/23846/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Neezar Constructions And Anr vs. State Of West Bengal And Ors

WPA/30922/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Ashis Roychowdhury vs. The State Of West Bengal And Ors

WPA/30775/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Biswajit Basu vs. The Superintendent Of Central Goods And Services Tax Ad Central Excise, Budge And Ors

WPA/21575/2024HC Calcutta06 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

J.P. Aviation Services Private Limited vs. Deputy Commissioner, State Tax, Bowbazar Charge And Ors

WPA/29727/2024HC Calcutta05 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Vikram Dubey vs. The State Of West Bengal

CRM (A)/161/2025HC Calcutta05 Feb 2025

Bench: HON'BLE JUSTICE JOYMALYA BAGCHI,HON'BLE JUSTICE SUBHENDU SAMANTA

Jai Kumar Jaiswal vs. Superintendent, Central GST, Sainthia Range, Birbhum Division And Ors

WPA/29452/2024HC Calcutta05 Feb 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. G.C. Sen And Co And Ors vs. Assistant Commissioner Of State Tax, Lyons Range Charge And Ors

WPA/5403/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Mamta Jaiswal vs. Apl Metals LTD

CS-COM/391/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE KRISHNA RAO

Wasim Ansari vs. State Of West Bengal And Ors

WPA/27660/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Wasim Ansari vs. State Of West Bengal And Anr

WPA/27657/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Wasim Ansari vs. State Of West Bengal And Anr

WPA/27654/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Pulok Kundu vs. Union Of INDIA And Ors

WPA/29954/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE AMRITA SINHA

M/S. Kamdhenu Udyog (P) LTD vs. The Union Of INDIA And Ors

WPA/25918/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Debashish Das vs. Union Of INDIA And Ors

WPA/30090/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

Abhishek Lichiramka vs. Deputy Comms. Of Revenue, State Tax, Ballygunge Charge And Ors

WPA/13795/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S. Kamdhenu Udyog (P) LTD vs. Addi. Comm. Hqrs. Anti Evasion, Kol. South CGST And Cx Commi. And Ors

WPA/23624/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

M/S Aryan Flour Mills Private Limited And Anr vs. Deputy Director, Directorate General Of Goods And Service Tax Intelligence And Ors

WPA/24552/2024HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

The Royal Calcutta Golf Club vs. Principal Commissioner Of CGST Andcx Kolkata South CGST And Ors

WPA/12411/2021HC Calcutta31 Jan 2025

Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ

State Of West Bengal & Ors vs. Rohit Ferrotech Limited & Anr

APO/126/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

The State Of West Bengal And Ors vs. Pepsico INDIA Holdings Private Limited

APO/106/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

State Of West Bengal And Ors vs. Marico LTD

APO/123/2018HC Calcutta30 Jan 2025

Bench: HON'BLE JUSTICE DEBANGSU BASAK,HON'BLE JUSTICE MD. SHABBAR RASHIDI

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