Snehasish Paul vs. Assistant Commissioner Of State Tax, Balurghat Charge And Ors
Original PDF →WPA/27171/2024HC CalcuttaGSTCNR WBCHCA054075202402 December 2024Bench: HON'BLE JUSTICE RAJARSHI BHARADWAJ
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Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.