Kanishk Sinha vs. The Directorate General Of GST Intelligence And Anr
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2023 intelligence & Anr.
Mr. Kanishk Sinha. … For the Petitioner (in person).
Mr. B. P. Banerjee, Ms. Manasi Mukherjee. …….for the DGGI.
Heard the petitioner in person and learned advocate appearing for the respondents and on perusal of the writ petition finding no merit, this writ petition being WPA 27954 of 2023 is dismissed. ( Md. Nizamuddin, J.)
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