Manoj Kumar Chakrabortti vs. Joint Cmmissioner Of Customs Port Appraising Group-V, Kolkata
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2023 Item No.2 gd/ssd MAT/1726/2023 IA NO: CAN/1/2023, CAN/2/2023 (PORT) APPRAISING GROUP-V, KOLKATA
Mr. Shkeel Mohammed Akhter ..for the Appellant.
Mr. K.K. Maiti ..CGST Authorities.
The learned advocate appearing for the appellant submits that he has been instructed from the appellant to withdraw this appeal.
Recording the said submission, the appeal is dismissed as withdrawn.
(T. S. SIVAGNANAM)
CHIEF JUSTICE
(HIRANMAY BHATTACHARYYA, J.)
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