Calcutta High Court GST Judgments — 2023

403 judgments, newest first. Page 5 of 5.

M/S. Cmg Ductiles Limited And Anr vs. The Assistant Commissioner Of Revenue And Ors

WPA/28485/2022HC Calcutta02 Jan 2023

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Smt Rekha Nayak vs. State Of West Bengal And Ors

WPA/28462/2022HC Calcutta02 Jan 2023

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

M/S. S.G. Strips Limited And Anr vs. The Assistant Commissioner Of Revenue And Ors

WPA/28482/2022HC Calcutta02 Jan 2023

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

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