Prmpt Castings PVT LTD And Another vs. Union Of INDIA And Ors.
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2023 PB Sl. No.
WPA 5360 of 2021 Prompt Castings Pvt. Ltd. Vs Union of India & Ors. Mr. K. K. Maiti, Mr. Tapan Bhanja. ……….for the CGST authority. Mr. Siddhartha Lahiri. ……….for the UOI. None appears for the petitioner and no accommodation has been sought. Learned advocates for the respondents are present. This writ petition being WPA 5360 of 2021 is dismissed for default. ( Md. Nizamuddin, J.)
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