M/S Jayashi Timberkon PVT LTD And Anr vs. The Asst Comissioner Of State Tax Shyambazar Charge And Ors
No AI summary yet for this judgment.
OD –3 ORDER SHEET WPO/2731/2022 IN THE HIGH COURT AT CALCUTTA CONSTITUTIONAL WRIT JURISDICTION ORIGINAL SIDE M/S. JAYASHI TIMBERKON PVT LTD VS THE ASST. COMMISSIONER OF STATE TAX SHYAMBAZAR CHARGE AND ORS. BEFORE: The Hon'ble JUSTICE MD. NIZAMUDDIN Date: 22nd November, 2022. Appearance: Mr. Shobhantanu Bhattacharyya, Adv. …For the Petitioner Mr. Kaushik Dey, Adv. Ms. Ekta Sinha, Adv. …For the respondent CGST Mr. A. Ray, Ld. GP Mr. T.M. Siddiqui, Adv. Mr. D. Ghosh, Adv. Mr. V. Kothari, Adv. The Court: Heard learned counsel appearing for the parties and on perusal of the documents contained in the writ petition and the impugned order, I find no merit and accordingly this writ petition being WPO 2731 of 2022 is dismissed. (MD. NIZAMUDDIN, J.) TR/
2
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.