Pravin Kumar Darolia v. Additional Commissioner Central Tax CGST And Cx Kolkata And Ors

Court: Calcutta High Court
Case number: MAT/1470/2022
Date of judgment: 24 Nov 2022
Bench: HON'BLE JUSTICE T. S. SIVAGNANAM,HON'BLE JUSTICE HIRANMAY BHATTACHARYYA
Petitioner: PRAVIN KUMAR DAROLIA
Respondent: ADDITIONAL COMMISSIONER CENTRAL TAX CGST AND CX KOLKATA AND ORS
CNR: WBCHCA0411882022

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