Radha Kridshna Flour Mill And Another vs. Director General Of Goods And Services Tax Intelligence And Others

WPA/11799/2020HC CalcuttaGSTCNR WBCHCA111974202021 September 2021Bench: HON'BLE JUSTICE MD. NIZAMUDDIN1 pages

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S/L 130 21.09.2021 Court. No. 2 cm WPA 11799 of 2020 Radha Krishna Flour Mill & Anr.

Vs.

Directorate General of Goods & Services Tax Intelligence & Ors. (Through Video Conference)

Mr. Somnath Ganguli Mrs. Manasi Mukherjee Ms. P. Singh ….. for the Respondent/Revenue Mr. Sukalpa Seal Ms. Sabnam Basu …. For the CGST authority.

Mr. A. Ray, Ld. GP Md. T. M. Siddiqui Mr. D. Ghosh …. For the State respondents None appeared for the petitioners and no accommodation was sought, when the matter was called on 16th September, 2021. Today also when the matter is called, none appeared on behalf of the petitioners. No accommodation is sought. Learned advocate for the respondents are present. WPA No 11799 of 2020 is dismissed for default. (Md. Nizamuddin, J.)

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