Saha Food Products Private Limited And Another v. Director General Of Goods And Services Tax Intelligence And Others
- Court
- Calcutta High Court
- Case number
- WPA/11809/2020
- Date of judgment
- 21 Sept 2021
- Bench
- HON'BLE JUSTICE MD. NIZAMUDDIN
- Petitioner
- SAHA FOOD PRODUCTS PRIVATE LIMITED AND ANOTHER
- Respondent
- DIRECTOR GENERAL OF GOODS AND SERVICES TAX INTELLIGENCE AND OTHERS
- CNR
- WBCHCA1119992020
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Reproduced from the public record of the Calcutta High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.