BharatTaxGST

Calcutta High Court GST Judgments — 2018

2 judgments, newest first.

Infinity Infotech Parks LTD & Anr vs. Union Of INDIA & Ors

WPA/14776/2015HC Calcutta09 Jul 2018

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

Pakker Md Ismail (Proprietor Of M/S Blue Moon Fragrances) vs. Deputy Commissioner Of Customs (Import)

WPA/27184/2015HC Calcutta25 Jan 2018

Bench: HON'BLE JUSTICE MD. NIZAMUDDIN

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