Infinity Infotech Parks LTD & Anr vs. Union Of INDIA & Ors
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2023. p.b. Sl. No.
WPA 14776 of 2015 Infinity Infotech Parks Ltd. & Anr. Vs. Union of India & ors. Mr. J. K. Mittal, Mr. Amitava Mitra, Mr. Paritosh Sinha, Ms. Antara Choudhury. …….for the petitioners. Mr. B. P. Banerjee, Mr. Tapan Bhanja. …….for the CGST authority. Mr. Vipul Kundalia. ……..for the UOI. On the joint prayer of both the parties, this matter is adjourned till 30th January, 2023. Let this matter appear along with WPA 14864 of 2017, WPA 29554 of 2017 and WPA 29558 of 2017 on 30th January, 2023. At the time of hearing, parties should be ready with short written notes of argument. (Md. Nizamuddin, J.)
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