Andhra Pradesh High Court — GST Judgments
4,540 GST matters decided by the Andhra Pradesh High Court, of which 437 are available here in full text. Most are writ petitions, which is how GST disputes reach a High Court before the Appellate Tribunal is constituted.
By year
Recent judgments
WP/26518/2026·
WP/21273/2026·
WP/26393/2026·
WP/20268/2025·
WP/27518/2024·
WP/27323/2024·
WP/18910/2026·
WP/21110/2026·
WP/26036/2026·
WP/23724/2026·
Ghanti Chinnababu v. The State Of Ap
Full textWP/15202/2025·
WP/25642/2026·
WP/22886/2026·
WP/22887/2026·
WP/15734/2025·
WP/24973/2026·
WP/25068/2026·
WP/24914/2026·
WP/21976/2024·
WP/21975/2024·
WP/10479/2026·
WP/32792/2023·
WP/20781/2026·
WP/22131/2026·
WP/24530/2026·