Andhra Pradesh High Court GST Judgments — 2019

87 judgments, newest first.

M/S Multi Tech Constructions vs. The Commissioner Of Central Tax, Visakhapatnam

WP/20071/2019HC Andhra Pradesh25 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Dr. V. Badri Nath vs. The Government Of Andhra Pradesh

WP/19135/2019HC Andhra Pradesh18 Dec 2019

Bench: KONGARA VIJAYA LAKSHMI

M/S. Sri Venkata Lakshmi Traders vs. Commercial Tax Officer

WP/20464/2019HC Andhra Pradesh17 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Srinivasa Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/20128/2019HC Andhra Pradesh11 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S.Panduranga Engineering Corporation, Vijayawada vs. The Commercial Tax Officer, Vijayawada And Another

WP/19553/2006HC Andhra Pradesh10 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S. Sri Sai Traders vs. The Assistant Commissioner (State Taxes) Eluru Circle

WP/19943/2019HC Andhra Pradesh10 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S. Panduranga Engineering Corporation, Vijayawada vs. The Commercial Tax Officer, Vijayawada

WP/19588/2006HC Andhra Pradesh10 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Venkataramakrishna Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19892/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Vijayalakshmi Trading Company vs. The Assistant Commissioner (State Taxes)

WP/19922/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Lakshmi Srinivasa Modren Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19885/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Sri Venkataramakrishna Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19920/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S. Ananthalakshmi Trading Company vs. The Assistant Commissioner (State Taxes) Akividu Circle

WP/19897/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Vijayalakshmi Trading Company vs. The Assistant Commissioner (State Taxes)

WP/19891/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Kanakadurga Traders vs. The Assistant Commissioner (State Taxes)

WP/19918/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Lakshmi Srinivasa Modren Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19908/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Sai Siva Traders vs. The Assistant Commissioner (State Taxes)

WP/19880/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Ananthalakshmi Trading Company vs. The Assistant Commissioner (State Taxes)

WP/19921/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Suveera Traders vs. The Assistant Commissioner (State Taxes)

WP/19893/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Suveera Traders vs. The Assistant Commissioner (State Taxes)

WP/19904/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S. Sri Sai Traders vs. The Assistant Commissioner St

WP/19890/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Sri Padmaja Super Foods vs. The Assistant Commissioner (State Taxes)

WP/19916/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Lakshmi Ganesh Raghava Traders vs. The Assistant Commissioner (State Taxes)

WP/19898/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Sri Padmaja Super Foods vs. The Assistant Commissioner (State Taxes) Akividu Circle

WP/19879/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Kanakadurga Traders vs. The Assistant Commissioner (State Taxes)

WP/19917/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

M/S Srinivasa Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19919/2019HC Andhra Pradesh09 Dec 2019

Bench: RAKESH KUMAR,A V SESHA SAI

Srinivasa Fertilisers And G G vs. Commissioner Of Central Tax

WP/18607/2019HC Andhra Pradesh04 Dec 2019

Bench: RAKESH KUMAR,M.SEETHARAMA MURTI

Great Eastern Shipping Company Limited vs. Deputy Commissioner Of Customs (Import)

WP/46076/2018HC Andhra Pradesh26 Nov 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Annam Murali Fishing Nets vs. The State Of Andhra Pradesh

WP/45061/2018HC Andhra Pradesh26 Nov 2019

Bench: U.DURGA PRASAD RAO

Sri. Venkataramana Fish Nets Stores vs. The State Of Andhra Pradesh

WP/45125/2018HC Andhra Pradesh26 Nov 2019

Bench: U.DURGA PRASAD RAO

M/S. Sohan Marketing vs. The State Of Andhra Pradesh

WP/45136/2018HC Andhra Pradesh26 Nov 2019

Bench: U.DURGA PRASAD RAO

M/S. Sattibabu Motors Private Limited vs. Assistant Commissioner Of Central Tax

WP/12058/2019HC Andhra Pradesh20 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

M/S. S.B.Motor Corp vs. Assistant Commissioner Of State Tax

WP/12036/2019HC Andhra Pradesh20 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

Potnuru Tavitayya vs. The Assistant Commissioner (St) (Fac)

WP/26383/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Potnuru Satyanarayana, Proprietor vs. The Assistant Commissioner (St) (Fac)

WP/26041/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Sri Venkata Sai Manikanta Traders vs. The Assistant Commissioner (St) (Fac)

WP/26211/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Potnuru Venkata Ramanayya vs. The Assistant Commissioner (St) (Fac)

WP/26205/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Venkata Sujatha Agencies vs. The Assistant Commissioner (St) (Fac)

WP/26151/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Sri Vasavi Traders vs. The Assistant Commissioner (St) (Fac)

WP/26177/2018HC Andhra Pradesh14 Nov 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

M/S. Sri Chowdeswari Agencies vs. The Assistant Commissioner (St)

WP/16651/2019HC Andhra Pradesh07 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

Integrated Induction Power Limited vs. Rashtriya Ispat Nigam Limited

WP/16048/2019HC Andhra Pradesh06 Nov 2019

Bench: T. RAJANI

S.Superna vs. State Of A.P

WP/13703/2019HC Andhra Pradesh06 Nov 2019

Bench: M.SATYANARAYANA MURTHY

Vinayaka Motors vs. The Assistant Commissioner

WP/2084/2019HC Andhra Pradesh05 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

Sri Venkateswara Enterprises vs. Assistant Commissioner CT

WP/7142/2019HC Andhra Pradesh05 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

Maturu Panchakshari vs. Assistant Commissioner Of State Tax

WP/15769/2019HC Andhra Pradesh05 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

M/S. Build Tec Infra vs. Assistant Commissioner (St)

WP/10769/2019HC Andhra Pradesh04 Nov 2019

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

M/S. Progreen Biotech vs. Commercial Tax Officer

WP/11267/2019HC Andhra Pradesh24 Oct 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

Bhuvanam Lakshmi Suguna vs. The State Of Andhra Pradhesh

WP/14649/2019HC Andhra Pradesh22 Oct 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

Ambati Konda Reddy vs. The State Of Andhra Pradhesh

WP/14623/2019HC Andhra Pradesh22 Oct 2019

Bench: C.PRAVEEN KUMAR,CHEEKATI MANAVENDRANATH ROY

Kanigolla Venkata Ramaswamy Gupta vs. State Of Andhra Pradesh

WP/15990/2019HC Andhra Pradesh21 Oct 2019

Bench: KONGARA VIJAYA LAKSHMI

M.Veera Raghava Reddy vs. The State Of Andnra Pradesh

WP/14699/2019HC Andhra Pradesh17 Oct 2019

Bench: G. SHYAM PRASAD

Mukand Engineers Limited vs. Rashtriyalspat Nigam Limited

WP/5074/2019HC Andhra Pradesh16 Oct 2019

Bench: D.V.S.S.SOMAYAJULU

Radha Printers vs. The State Of Ap

WP/3948/2019HC Andhra Pradesh30 Sept 2019

Bench: M.GANGA RAO

M/S. Sri Dharanidhar Enterprises vs. The Commercial Tax Officer

WP/5779/2019HC Andhra Pradesh11 Sept 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Chinmay Medicals vs. The Commercial Tax Officer

WP/5823/2019HC Andhra Pradesh11 Sept 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Sri Vasiredi Vinayaka Enterprises vs. The Commercial Tax Officer

WP/5808/2019HC Andhra Pradesh11 Sept 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Amrita Ayurvedic Medicals vs. The Commercial Tax Officer

WP/5585/2019HC Andhra Pradesh11 Sept 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S International Paper Appm LTD 14-6-9 vs. The Assistant Commissioner (CT)

WP/4047/2019HC Andhra Pradesh10 Sept 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Surya Durga Powers vs. Union Of Ind

WP/12562/2019HC Andhra Pradesh29 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Nakka Sahithi vs. Government Of INDIA

WP/12717/2019HC Andhra Pradesh29 Aug 2019

Bench: A V SESHA SAI,CHEEKATI MANAVENDRANATH ROY

M/S Sudalagunta Sugars LTD vs. Additional Commissioner

WP/610/2019HC Andhra Pradesh28 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S Vyshnavi Fillers PVT. LTD vs. The Additional Commissioner

WP/10713/2019HC Andhra Pradesh28 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Garuda Packaging PVT LTD vs. The Assistant Commissioner (State Tax)

WP/11457/2019HC Andhra Pradesh28 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

T.C Venkataiah vs. Additional Commissioner Of Central Tax

WP/48209/2018HC Andhra Pradesh28 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Lakshmi Venkateswara Brokers vs. The State Of Andhra Pradesh

WP/12258/2019HC Andhra Pradesh27 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Chinnakotla Sri Krishna Bhargav vs. Government Of INDIA

WP/12251/2019HC Andhra Pradesh26 Aug 2019

Bench: A V SESHA SAI,CHEEKATI MANAVENDRANATH ROY

Lantech Pharmaceuticals LTD vs. The Prl Commissioner

WP/3298/2019HC Andhra Pradesh12 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S.Man Power Servicing Agencies vs. Union Of INDIA

WP/6689/2019HC Andhra Pradesh06 Aug 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

D.Dharmalinga Reddy vs. The Divisional Railway Manager

WP/4307/2019HC Andhra Pradesh04 Aug 2019

Bench: M.GANGA RAO

M/S. Vijayasri Cotton Ginning Mill, A Firm vs. The Deputy Commercial Tax Officer Ii

WP/10421/2019HC Andhra Pradesh31 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Sri Mallikarjuna Traders vs. Sthe Commercial Tax Officer

WP/5785/2019HC Andhra Pradesh31 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S Sri Siddhi Kalko Bhagavan Stone Crusher vs. The Assistant Commissioner (St)

WP/9324/2019HC Andhra Pradesh31 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Sri Manjunatha Seeds vs. The Commercial Tax Officer

WP/7085/2019HC Andhra Pradesh30 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Siddhardha Tiles And Sanitory PVT. LTD vs. M/S G K Print House PVT. LTD

CRP/1000/2019HC Andhra Pradesh29 Jul 2019

Bench: A V SESHA SAI

M/S. Sri Sai Ganga Educational Academy vs. Assistant Commissioner (St)

WP/9853/2019HC Andhra Pradesh25 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Sri Sai Ganga Educational Academy vs. Assistant Commissioner (St)

WP/9846/2019HC Andhra Pradesh25 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. O.V.C. Jewelleries And Co vs. The Assistant Commissioner (St)

WP/25737/2018HC Andhra Pradesh25 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Karunamaya Cigarette And Tobacco Products vs. The State Of Andhra Pradesh

WP/43787/2018HC Andhra Pradesh24 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

Gudavalli Srinivas vs. The Eluru Municipal Corporation Eluru

WP/7761/2019HC Andhra Pradesh23 Jul 2019

Bench: KONGARA VIJAYA LAKSHMI

Gudavalli Usha Lakshmi vs. The Eluru Municipal Corporation Eluru

WP/7762/2019HC Andhra Pradesh23 Jul 2019

Bench: KONGARA VIJAYA LAKSHMI

M.Amarnath Reddy vs. State Of Andhra Pradesh

CRLP/3811/2019HC Andhra Pradesh22 Jul 2019

Bench: D.V.S.S.SOMAYAJULU

M/S. Sethi Enterprises vs. The Commercial Tax Officer

WP/32149/2018HC Andhra Pradesh09 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. K.V. Ramalingayya Chetty Jewellers vs. The Assistant Commissioner (State Tax)

WP/31182/2018HC Andhra Pradesh09 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

M/S. Sri Kamakshi Textiles vs. The Assistant Commissioner (State Tax)

WP/31135/2018HC Andhra Pradesh09 Jul 2019

Bench: M.SEETHARAMA MURTI,J. UMA DEVI

P.Prasad vs. Tirumala Tirupati Devasthanams

WA/100/2019HC Andhra Pradesh09 Jul 2019

Bench: C.PRAVEEN KUMAR,M.SATYANARAYANA MURTHY

M/S. Kesari Marine Services vs. Union Of INDIA And 4 Others

WP/878/2019HC Andhra Pradesh03 Jul 2019

Bench: M.SEETHARAMA MURTI,G. SHYAM PRASAD

Aravinda Kumar Bang vs. The Ap Eastern Power Distribution Company Limited

WP/7176/2019HC Andhra Pradesh11 Jun 2019

Bench: M.GANGA RAO

S.Raghunadha Gupta vs. Directorate General Of GST Intelligence

CRLP/899/2019HC Andhra Pradesh28 Feb 2019

Bench: T. RAJANI

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