Venkataramakrishna Rice Mill v. The Assistant Commissioner (State Taxes)

Court: Andhra Pradesh High Court
Case number: WP/19892/2019
Date of judgment: 9 Dec 2019
Bench: RAKESH KUMAR,A V SESHA SAI
Petitioner: Venkataramakrishna Rice Mill,
Respondent: The Assistant Commissioner (State Taxes)
CNR: APHC010413982019

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