M/S. Chinmay Medicals v. The Commercial Tax Officer
- Court
- Andhra Pradesh High Court
- Case number
- WP/5823/2019
- Date of judgment
- 11 Sept 2019
- Bench
- M.SEETHARAMA MURTI,J. UMA DEVI
- Petitioner
- M/s. Chinmay Medicals,
- Respondent
- The Commercial Tax Officer,
- CNR
- APHC010131452019
Judgment text not available yet
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Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.