Andhra Pradesh High Court GST Judgments — 2020

382 judgments. Showing the 100 most recent.

• Sreenivasulu Bhupalam v. The State Of Andhra Pradesh

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  WP/25415/2020·30 Dec 2020

• M/S Sri Bongapolamma Modern Rice Mill v. Assistant Commissioner Of Sate Tax

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  WP/25590/2020·30 Dec 2020

• M/S Sri Vijayalaxmi Ganesha Modern Rice Mill v. Assistant Commissioner Of State Tax

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  WP/25586/2020·30 Dec 2020

• Sai Balaji Sponge Iron INDIA PVT. LTD. v. Union Of INDIA

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  WP/21341/2019·29 Dec 2020

• M/S Tarun Motors v. The A D C CT

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  WP/5387/2020·28 Dec 2020

• M/S. Sri Kasturi Rice Industries v. The Assistant Commissioner (St)

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  WP/25302/2020·28 Dec 2020

• M/S. Sri Sri Oorammathalli Modern Rice Mill v. Assistant Commissioner Of State Tax

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  WP/25082/2020·27 Dec 2020

• M/S Sri Ven Kateswara Rice Mmr And Flour Mill v. The Assitant Commissioner

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  WP/25125/2020·27 Dec 2020

• M/S. Ambica Extractions v. The Commercial Tax Officer-1

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  WP/3489/2020·23 Dec 2020

• Sri Vsd M Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/4180/2019·23 Dec 2020

• M/S. Sri Srinivasa Rice Mill v. The Assistant Commissioner (St)

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  WP/25062/2020·23 Dec 2020

• M/S. Vijaya Krishna Rice Mill v. The Assistant Commissioner (St)

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  WP/24997/2020·23 Dec 2020

• M/S. Sri Vasavi Kanyaka Parameswari Rice And Flour Mill v. The Assistant Commissioner

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  WP/21277/2020·23 Dec 2020

• Sri Srinivasa Rice Mill v. Assistant Commissioner

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  WP/24934/2020·23 Dec 2020

• M/S. Sri Venkata Rama Modern Rice Mill v. The Assistant Commissioner

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  WP/24986/2020·23 Dec 2020

• M/S. Sri Laxmi Nageswara Mr And Gn Oil Mill v. The Assistant Commissioner (St)

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  WP/3803/2019·23 Dec 2020

• M/S. Sri Vasavi Venkata Sai Lakshmi Modern Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/21394/2020·23 Dec 2020

• Sri Maruthi Sai Lakshmi Traders v. The Asst Commissioner (St)

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  WP/25034/2020·23 Dec 2020

• M/S. Sri Venkateswara Traders v. The Assistant Commissioner (St)

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  WP/25033/2020·23 Dec 2020

• M/S. Sri Venkatalakshmi Modern Rice And Ground Nut Oil Mill v. Assistant Commissioner Of State Tax

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  WP/24952/2020·23 Dec 2020

• M/S. Sri Swamy Ayyappa Modern Rice Mill v. Assistant Commissioner Of State Tax

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  WP/24981/2020·23 Dec 2020

• M/S. Bnm Rice Mill v. Assistant Commissioner Of State Tax

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  WP/24909/2020·23 Dec 2020

• M/S. Sri Venkateswara Padmavathi Rice Mill v. The Assistant Commissioner (St)

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  WP/24906/2020·23 Dec 2020

• M/S. Sri Sivasankara Modem Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/24943/2020·23 Dec 2020

• M/S. Sri Kanya Mrm v. The Assistant Commissioner (St)

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  WP/3836/2019·23 Dec 2020

• M/S. Adi Laxmi Industries v. The Assistant Commissioner (S.T)

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  WP/24886/2020·22 Dec 2020

• M/S. Sri Rama Mini Modern Rice Mill v. The Assistant Commissioner

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  WP/24634/2020·22 Dec 2020

• M/S. Sri Amma Bhagavan Modern Rice Mill v. Assistant Commissioner Of State Tax

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  WP/24722/2020·22 Dec 2020

• M/S. Adi Laxmi Industries v. The Assistant Commissioner (S.T)

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  WP/24884/2020·22 Dec 2020

• M/S. Sri Ganesh Srinivasa Traders v. The Assistant Commissioner

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  WP/19388/2019·21 Dec 2020

• Sri Kasthuri Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/19417/2019·21 Dec 2020

• M/S. Sri Maruthi Sai Lakshmi Traders v. The Assistant Commissioner

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  WP/24681/2020·21 Dec 2020

• Sri Sai Santhamani Modern Rice Mill v. The Assistant Commissioner (St)

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  WP/11076/2019·21 Dec 2020

• M/S. Durga Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/19311/2019·21 Dec 2020

• M/S. Lakshmi Ganapathi Traders v. The Assistant Commissioner (State Taxes)

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  WP/18871/2019·21 Dec 2020

• Sri Venkateswara Modern Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/4172/2019·21 Dec 2020

• M/S. Sri Vijaya Nagajyothi Rice Mill v. The Assistant Commissioner (State Taxes) -Ii

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  WP/15214/2019·21 Dec 2020

• M/S Sri Venkateswara Agro Food Industries v. The Assistant Commissioner (Sales Taxes)

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  WP/15449/2020·21 Dec 2020

• M/S. Sri Vaishnavi Agro Industries v. The Assistant Commissioner (State Taxes)

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  WP/19412/2019·21 Dec 2020

• Sri Lakshmi Ganapathi Venkateswara Modern Rice Mill v. The Assistant Commissioner (State Taxes) Akividu Circle

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  WP/19001/2019·21 Dec 2020

• M/S Sri Ravi Teja Traders v. The Assistant Commissioner (Sales Taxes)

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  WP/15688/2020·21 Dec 2020

• Jayalakshmi Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/18951/2019·21 Dec 2020

• M/S. Sri Venkata Laxmi Siva Sai Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/18966/2019·21 Dec 2020

• Vijaya Nagajyothi Rice Mill v. The Assistant Commissioner (State Taxes) -Ii

  Record only

  WP/15499/2019·21 Dec 2020

• Sri Venkata Balaji Modern Raw And Boiled Rice Mill v. The Assistant Commissioner

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  WP/13135/2020·21 Dec 2020

• M/S. Sri Vinayaka Mini Modern Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/11817/2019·21 Dec 2020

• M/S. Sri Ganesh Srinivasa Traders v. The Assistant Commissioner (State Taxes)

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  WP/19425/2019·21 Dec 2020

• M/S. Sri Vasanthalaxmi Modern Rice Mill v. Assistant Commissioner Of State Tax

  Record only

  WP/24712/2020·21 Dec 2020

• M/S. Sri Ramakrishna Modem Rice Mill v. The Assistant Commissioner (State Taxes)

  Record only

  WP/18914/2019·21 Dec 2020

• M/S. Sri Lakshmi Ganapathi Venkateswara Modern Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/18950/2019·21 Dec 2020

• M/S. Sri Venkata Padmavathi Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/18861/2019·21 Dec 2020

• Mts. Sri Venkata Narasirnha Ram Sai Modern Rice Mill v. The Assistant Commissioner (St)

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  WP/11366/2019·21 Dec 2020

• M/S. Sri Venkateswara Padmavathi Rice Mill v. The Assistant Commissioner (St)

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  WP/24361/2020·20 Dec 2020

• M/S Sri Venkatachalapathi Rice Traders v. The Assistant Commissioner

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  WP/24305/2020·20 Dec 2020

• M/S. Sri Venkata Ramana Rice And Flour Mill v. The Assistant Commissioner (State Taxes)

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  WP/24334/2020·20 Dec 2020

• M/S Sri Chandramala Enterprises PVT LTD v. The Assistant Commissioner (St)

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  WP/24392/2020·20 Dec 2020

• M/S Vasavi Raw And Boiled Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/24454/2020·20 Dec 2020

• M/S Raki Avenues v. The Government Of Andhra Pradesh

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  WP/24404/2020·20 Dec 2020

• M/S. Voleti Srinivasa Gupta v. The Assistant Commissioner (St)

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  WP/24347/2020·20 Dec 2020

• M/S. Vijaya Krishna Rice Mill v. The Assistant Commissioner

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  WP/24422/2020·20 Dec 2020

• Sri Sambasiva Modern Rice Mill v. Asst Commissioner Of Sate Tax

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  WP/24375/2020·20 Dec 2020

• M/S. Lakshmi Venkateswara Rice Traders v. The Assistant Commissioner (St)

  Record only

  WP/24240/2020·20 Dec 2020

• M/S. Sri Venkateswara Traders v. The Assistant Commissioner (St)

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  WP/24353/2020·20 Dec 2020

• M/S. Hema Traders v. The Assistant Commissioner (St)

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  WP/5361/2020·17 Dec 2020

• M/S. Durga Rice Products Penugonda v. The Deputy Commissioner (St) (Int)

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  WP/8447/2019·17 Dec 2020

• M/S. Sri Venkata Sai Rice Mill Pekeru v. The Deputy Commissioner (St) (Int)

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  WP/8511/2019·17 Dec 2020

• M/S. Sri Vijaya Lakshmi Traders v. The Deputy Commissioner (St)

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  WP/8614/2019·17 Dec 2020

• M/S. Sri Gayatri Rice Industries v. The Deputy Commissioner (St) (Int)

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  WP/8607/2019·17 Dec 2020

• Sri Venkteswara Traders v. The Deputy Commissioner (St) (Int)

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  WP/8458/2019·17 Dec 2020

• M/S. Surya Sarveswara Traders v. The Dy Commissioner

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  WP/8604/2019·17 Dec 2020

• M/S. Sri Lakshmi Bhavani Traders Martair v. The Deputy Commissioner (St) (Int)

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  WP/8494/2019·17 Dec 2020

• M/S. Sri Balaji Rice Products Penugonda v. The Deputy Commissioner (St) (Int)

  Record only

  WP/8465/2019·17 Dec 2020

• Im/S. Indukuri Venkata Raju v. The Deputy Commissioner (St) (Int)

  Record only

  WP/8617/2019·17 Dec 2020

• M/S. Sri Venkata Sai Ganesh Rice Mill v. The Dy Commissioner

  Record only

  WP/8729/2019·17 Dec 2020

• Sri Venkata Padma Rice And Flour Mill v. The Assistant Commissioner (State Taxes)

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  WP/4956/2019·17 Dec 2020

• M/S. Lakshmi Ganapathi Traders Marteru v. The Deputy Commissioner (St) (Int)

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  WP/8730/2019·17 Dec 2020

• M/S. Sri Suryanarayana Rice Mill v. The Deputy Commissioner (St) (Int)

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  WP/8487/2019·17 Dec 2020

• M/S. Vijaya Food Products Itempudi v. The Deputy Commissioner (St) (Nt)

  Record only

  WP/8459/2019·17 Dec 2020

• M/S. Sri Venkata Lakshmi Hanuman Rice Traders v. The Assistant Commissioner (St)

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  WP/24138/2020·17 Dec 2020

• M/S. Govind And Co. v. The Assistant Commissioner (St)

  Record only

  WP/1189/2020·17 Dec 2020

• M/S. Sri Venkatachalapathi Rice Traders v. The Assistant Commissioner (St)

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  WP/24242/2020·17 Dec 2020

• M/S. Sree Lakshmiganesh Rice Industries v. The Assistant Commissioner (St)

  Record only

  WP/1216/2020·17 Dec 2020

• M/S Chaitanya Rice Mill v. The Assistant Commissioner

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  WP/5262/2020·17 Dec 2020

• Sri Dhana Lakshmi Rice Mill v. The Deputy Commissioner (St)

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  WP/8456/2019·17 Dec 2020

• M/S. Sri Laksluni Narayana Modern Rice Mill v. The Assistant Commissioner (St)

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  WP/5523/2019·17 Dec 2020

• Sri Vamsi Krishna Rice Mill v. The Dy Commissioner

  Record only

  WP/8615/2019·17 Dec 2020

• M/S. Lakshmi Venkateswara Rice Traders v. The Assistant Commissioner (St)

  Record only

  WP/24244/2020·17 Dec 2020

• M/S Sri Venkata Satyanarayana Ganesh Rice And Flour Mill v. The State Of Ap

  Record only

  WP/5248/2020·17 Dec 2020

• Venkateswara Rice Products v. The Deputy Commissioner (St) (Int)

  Record only

  WP/8499/2019·17 Dec 2020

• Sri Srinivasa v. The Assistant

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  WP/5247/2020·17 Dec 2020

• Jami Satyanarayana Gupta v. Assistant Commissioner

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  WP/24210/2020·17 Dec 2020

• Sri Bhagya Lakshmi Traders v. The Assistant Commissioner (St)

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  WP/5322/2020·17 Dec 2020

• M S R Industries v. The Assistant Commissinoer St

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  WP/1185/2020·17 Dec 2020

• M/S Raki Avenues v. The Gove., Of Ap

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  WP/24082/2020·16 Dec 2020

• M/S. Sri Venkata Sai Enterprises v. The Assistant Commissioner (St)

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  WP/24049/2020·16 Dec 2020

• M/S. Boyina Visweswara Rao v. Assistant Commissioner Of State Tax

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  WP/24003/2020·16 Dec 2020

• M/S. Sri Veera Venkata Satyanarayana Rice Mill v. The Assistant Commissioner (St)

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  WP/24063/2020·16 Dec 2020

• M/S. Sri Radha Krishna Rice Mill v. The Assistant Commissioner (St)

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  WP/24130/2020·16 Dec 2020

• M/S. Venkata Srinivasa Rice Traders v. The Assistant Commissioner (St)

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  WP/24011/2020·16 Dec 2020

• M/S. Sri Vijayalakshmi Modern Rice Mill v. Assistant Commissioner Of State Tax

  Record only

  WP/24065/2020·16 Dec 2020