M/S Sri Venkata Satyanarayana Ganesh Rice And Flour Mill v. The State Of Ap

Court: Andhra Pradesh High Court
Case number: WP/5248/2020
Date of judgment: 17 Dec 2020
Bench: A V SESHA SAI,K SURESH REDDY
Petitioner: M/S SRI VENKATA SATYANARAYANA GANESH RICE AND FLOUR MILL
Respondent: THE STATE OF AP
CNR: APHC010083042020

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