M/S. Sri Vijayalakshmi Modern Rice Mill v. Assistant Commissioner Of State Tax

Court: Andhra Pradesh High Court
Case number: WP/24065/2020
Date of judgment: 16 Dec 2020
Bench: A V SESHA SAI,K SURESH REDDY
Petitioner: M/s. Sri Vijayalakshmi Modern Rice Mill
Respondent: Assistant Commissioner of State Tax
CNR: APHC010361882020

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