Andhra Pradesh High Court GST Judgments — 2020

381 judgments, newest first. Page 4 of 4.

M/S. Sri Lakshmi Srinivasa Traders vs. The Assistant Commissioner (St

WP/8955/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Sm/S. Sri Vijaya Durga Rice Mill vs. The Assistant Commissioner (St)

WP/8984/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Lakshmi Bhavani Rice Mill vs. The Assistant Commissioner (St)

WP/9009/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Am/S. Alivelu Agro Products vs. The Assistant Commissioner (St)

WP/8939/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Surya Dana Traders vs. The Assistant Commissioner (St)

WP/8990/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Sri Veerabhadra Modern Rice Mill vs. The Assistant Commissioner

WP/20490/2020HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Sri Lakshmi Narasimha Traders vs. The Assistant Commissioner (St)

WP/8912/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Vijaya Lakshmi Rice Mill vs. The Assistant Commissioner (St)

WP/8876/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Vijaya Durga Rice Mill vs. The Assistant Commissioner (St)

WP/8942/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Lakshmi Traders vs. The Assistant Commissioner (St)

WP/8992/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Sri Lakshmi Srinivasa Industries vs. The Assistant Commissioner

WP/22648/2020HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Lakshmi Venugopala Modern Rice Mill vs. The Assistant Commissioner

WP/20465/2020HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Varalakshmi Rice Mill vs. The Assistant Commissioner (St)

WP/8999/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Uma Maheswari Rice Mill vs. The Assistant Commissioner (St)

WP/9045/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Lakshmi Srinivasa Traders vs. Tthe Assistant Commissioner (St)

WP/8931/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Mahalakshmi Milteck Modern Rice Mill vs. The Assistant Commissioner

WP/20485/2020HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S, Sri Mugadalarnina Modern Rice Mill vs. The Assistant Commissioner

WP/20487/2020HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Venkateswara Rice Mill vs. The Assistant Commissioner (St)

WP/8915/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Varasiddhi Vinayaka Traders vs. The Assistant Commissioner (St)

WP/8934/2019HC Andhra Pradesh30 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S Sri Manya Maheswari Rice Traders vs. The Assistant Commissioner (State Taxes)

WP/19410/2019HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Lakshmi Srinivasa Raw And Boiled Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/22176/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S Sri Bhagya Lakshmi Agro Foods vs. The Assistant Commissioner

WP/21910/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S.Kasturi Rice Industries vs. The Assistant Commissioner (St)

WP/21854/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Narasimha Traders vs. The Assistant Commissioner

WP/21837/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. S L Electronics vs. The Superintendent Of Central Tax

WP/22482/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S Sri Balaji Boiled And Raw Rice Mill vs. The Assistant Commissioner (S.T)

WP/21947/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/Ssri Lakshmi Venkateswara Rice Mill vs. The Deputy Commissioner

WP/19381/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

Mis. Sri Bhagya Lakshmi Agro Foods vs. The Assistant Commissioner (St)

WP/22162/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Venkateswara Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/21616/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S Sri Venkateswara Rice Mill vs. The Assistant Commissioner

WP/21937/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Lakshmi Narayana Food Products vs. The Assistant Commissioner (St)

WP/22171/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S.Sri Venkateswara Rice Mill vs. The Assistant Commissioner (St)

WP/21967/2020HC Andhra Pradesh29 Nov 2020

Bench: A V SESHA SAI,K SURESH REDDY

M/S. Sri Krishna Sai Rice Mill vs. The Appellate Joint Commissioner, (State Taxes)

WP/22167/2020HC Andhra Pradesh25 Nov 2020

Bench: C.PRAVEEN KUMAR,D RAMESH

M/S. Nakshatra House Keeping Services vs. The Assistant Commissioner (St)

WP/3469/2020HC Andhra Pradesh25 Nov 2020

Bench: C.PRAVEEN KUMAR,D RAMESH

M/S Nakshatra House Keeping Services vs. The Assistant Commissioner (St)

WP/3473/2020HC Andhra Pradesh25 Nov 2020

Bench: C.PRAVEEN KUMAR,D RAMESH

M/S. Sivanssh Infrastructure Development PVT. LTD vs. Union Of INDIA

WP/100/2020HC Andhra Pradesh25 Nov 2020

Bench: C.PRAVEEN KUMAR,D RAMESH

M Sudahakar Reddy Fertilizers vs. The Union Of INDIA And 2 Others

WP/1150/2019HC Andhra Pradesh24 Nov 2020

Bench: C.PRAVEEN KUMAR,M.GANGA RAO

M/S. Pearl Bottling PVT LTD vs. The State Of Andhra Pradesh

WP/21940/2020HC Andhra Pradesh23 Nov 2020

Bench: C.PRAVEEN KUMAR,M.GANGA RAO

M/S. Kumar Enterprises vs. The State Of Andhra Pradesh

WP/21979/2020HC Andhra Pradesh23 Nov 2020

Bench: C.PRAVEEN KUMAR,M.GANGA RAO

M/S. Guru Raghavendru Rice Mill vs. The Appellate Joint Commissioner

WP/21978/2020HC Andhra Pradesh23 Nov 2020

Bench: C.PRAVEEN KUMAR,M.GANGA RAO

M/S.Shc-Plr(Jv) vs. The Assistant Commissioner

WP/17370/2020HC Andhra Pradesh23 Nov 2020

Bench: C.PRAVEEN KUMAR,M.GANGA RAO

M/S. Venkateswara Rice Industry vs. The Appellate Joint Commissioner

WP/21188/2020HC Andhra Pradesh17 Nov 2020

Bench: C.PRAVEEN KUMAR,NINALA JAYASURYA

M/S. Keerthana Modern Rice Mill vs. The Appellate Joint Commissioner

WP/21407/2020HC Andhra Pradesh17 Nov 2020

Bench: C.PRAVEEN KUMAR,NINALA JAYASURYA

M/S. Lakshrni Srinivasa Rice Mill vs. The Appellate Joint Commissioner

WP/21451/2020HC Andhra Pradesh17 Nov 2020

Bench: C.PRAVEEN KUMAR,NINALA JAYASURYA

M/S. K.K. Rice Traders vs. The Appellate Joint Commissioner

WP/21193/2020HC Andhra Pradesh17 Nov 2020

Bench: C.PRAVEEN KUMAR,NINALA JAYASURYA

M/S. Harsha Traders vs. The Appellate Deputy Commissioner

WP/18301/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Sri Venkateswara Rice Mill vs. The Appellate Joint Commissioner

WP/21182/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Sri Lakshmi Mounika Rice Industries vs. The Appellate Joint Commissioner

WP/21356/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Sri Lakshmi Prasanna Rice Mill vs. The Appellate Joint Commissioner

WP/21041/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S Lakshmi Ganapathi Rice Industry vs. The Appellante Joint Commissioner

WP/21031/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Sri Bhagya Lakshmi Rice Mill vs. The Appellate Joint Commissioner

WP/21284/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Amrutha Traders vs. The Appellate Joint Commissioner

WP/21292/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Sri Subrahmanyeswara Rice Mill vs. The Appellate Joint Commissioner

WP/21283/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S. Power Security Services And House Keeping vs. The Union Of INDIA

WP/21369/2020HC Andhra Pradesh16 Nov 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

Alluri Anand Varma vs. The State Of Andhra Pradesh

CRLP/4766/2020HC Andhra Pradesh09 Nov 2020

Bench: LALITHA KANNEGANTI

U.Pothuraju vs. The State Of Andhra Pradesh

WP/20614/2020HC Andhra Pradesh09 Nov 2020

Bench: KONGARA VIJAYA LAKSHMI

K. Pandu Ranaga Rao vs. The State Of Andhra Pradesh

WP/6825/2018HC Andhra Pradesh08 Nov 2020

Bench: D.V.S.S.SOMAYAJULU

M/S S.P.Y.Agro Industries Limited vs. Union Of INDIA

WP/15426/2020HC Andhra Pradesh19 Oct 2020

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

S P Y Agro Industries Limited vs. Assistant Commissioner Of Central Tax

WP/15336/2020HC Andhra Pradesh19 Oct 2020

Bench: C.PRAVEEN KUMAR,J. UMA DEVI

M/S Jmb Rocks vs. The State Of Andhra Pradesh

WP/8356/2020HC Andhra Pradesh05 Oct 2020

Bench: D.V.S.S.SOMAYAJULU

M/S Sri Durga Bhavani Granites vs. The State Of Andhra Pradesh

WP/8361/2020HC Andhra Pradesh05 Oct 2020

Bench: D.V.S.S.SOMAYAJULU

M/S Salasr Granites vs. The State Of Andhra Pradesh

WP/8366/2020HC Andhra Pradesh05 Oct 2020

Bench: D.V.S.S.SOMAYAJULU

M/S Sai Construction Corporation vs. Assistant Commissioner

WP/17208/2020HC Andhra Pradesh23 Sept 2020

Bench: RAKESH KUMAR,J. UMA DEVI

Pulivarthy Kartheek vs. The State Of Andhra Pradesh

WP/15394/2020HC Andhra Pradesh06 Sept 2020

Bench: M.SATYANARAYANA MURTHY

Smt. Lakshmi Kude vs. The Assistant Commissioner (St)

WP/20972/2019HC Andhra Pradesh27 Aug 2020

Bench: U.DURGA PRASAD RAO,KONGARA VIJAYA LAKSHMI

Kun United Motors PVT. LTD vs. Assistant Commissioner Of Central Tax (GST Cell)

WP/4590/2020HC Andhra Pradesh20 Aug 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

S V Modern Boiled And Raw Rice Mill vs. Deputy Commissioner

WP/2814/2019HC Andhra Pradesh17 Aug 2020

Bench: C.PRAVEEN KUMAR,B KRISHNA MOHAN

M/S.Sri G K Exim vs. The Deputy Commissioner

WP/1922/2020HC Andhra Pradesh12 Aug 2020

Bench: C.PRAVEEN KUMAR,LALITHA KANNEGANTI

Goel Plywood Centre vs. State Of Andhra Pradesh

WP/12276/2020HC Andhra Pradesh06 Aug 2020

Bench: C.PRAVEEN KUMAR,LALITHA KANNEGANTI

K Narasimhulu vs. The State Of Andhra Pradesh

WP/41/2020HC Andhra Pradesh06 Aug 2020

Bench: M.GANGA RAO

Batchu Chandra Sekhar vs. The Senior Intelligence Officer

CRLP/2568/2020HC Andhra Pradesh23 Jul 2020

Bench: M.GANGA RAO

M.O.I Commodities INDIA PVT.LTD vs. The State Of Andhra Pradesh

WP/9507/2020HC Andhra Pradesh28 May 2020

Bench: M.SATYANARAYANA MURTHY

M/S.Tirumala Social Services Orgnization vs. The State Of Ap

WP/3197/2019HC Andhra Pradesh28 May 2020

Bench: M.GANGA RAO

M/S.Sun Pharmaceuticals Industries LTD., Tamilnadu And Another vs. The Asst.Commercial Tax Officer, Chittoor Dist. And 2 Others

WP/20087/2006HC Andhra Pradesh19 May 2020

Bench: J K MAHESHWARI,NINALA JAYASURYA

M/S. Sri Venkata Kanaka Durga Travels vs. The Govt Of Ap

WP/7945/2020HC Andhra Pradesh17 May 2020

Bench: RAKESH KUMAR,K SURESH REDDY

I.Sree Ramanjaneya Modern Rice Mill Main Road vs. State Of Andhra Pradesh

WP/7857/2020HC Andhra Pradesh23 Mar 2020

Bench: U.DURGA PRASAD RAO

M/S. Mrf Limited vs. Superintendent Of Central Tax

WP/6133/2020HC Andhra Pradesh05 Mar 2020

Bench: J K MAHESHWARI,NINALA JAYASURYA

Mahendra Kumar Inderrnal vs. Deputy Assistant Commissioner (St)

WP/6146/2020HC Andhra Pradesh05 Mar 2020

Bench: J K MAHESHWARI,NINALA JAYASURYA

M M/S Kavi Logistics vs. The Chief Commissioner

WP/5705/2020HC Andhra Pradesh02 Mar 2020

Bench: J K MAHESHWARI,NINALA JAYASURYA

Union Of INDIA vs. A. Chandra Sekhara Reddy

WP/13721/2019HC Andhra Pradesh16 Feb 2020

Bench: A V SESHA SAI,R RAGHUNANDAN RAO

Vm/S Vms Nirman PVT. LTD vs. The Principal Commissioner Of Central Tax

WP/9350/2019HC Andhra Pradesh06 Jan 2020

Bench: J K MAHESHWARI,M.VENKATA RAMANA

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