Andhra Pradesh High Court GST Judgments — 2021

295 judgments. Showing the 100 most recent.

• Chillale Sanjiv v. The State Of Andhra Pradesh

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  WP/29999/2021·29 Dec 2021

• M/S Anand Granites v. The Assistant Commissioner (St)

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  WP/19006/2021·28 Dec 2021

• M/S.Anand Granites v. The Assistant Commissioner (St)

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  WP/19032/2021·28 Dec 2021

• M/S Anand Granites v. The Assistant Commissioner (St)

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  WP/19004/2021·28 Dec 2021

• Nadimpalli Venktraju v. The State Of Andhra Pradesh

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  WP/24850/2021·22 Dec 2021

• Ghanta Siva Prasad v. The State Of Andhra Pradesh

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  WP/24157/2021·20 Dec 2021

• Lakshminarayana v. The Assistant Commissioner

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  WP/18679/2021·2 Dec 2021

• P. Subramanyam v. The Union Of INDIA

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  WP/28467/2021·2 Dec 2021

• Coromandel v. The Union Of Ind

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  WP/8714/2021·30 Nov 2021

• Coromandel International Limited Beach Road v. The Union Of INDIA

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  WP/8723/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8724/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8716/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8720/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8715/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8722/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8718/2021·30 Nov 2021

• Coromandel International Limited v. The Union Of INDIA

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  WP/8719/2021·30 Nov 2021

• Coromandel International Limited Beach Road v. The Union Of INDIA

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  WP/8663/2021·30 Nov 2021

• M/S. Vasavi Modern Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/27322/2021·23 Nov 2021

• M/S. Cjn Hitech Motors Private Limited v. Assistant Commissioner (State Tax)

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  WP/27083/2021·21 Nov 2021

• M/S. Beekay Steel Industries LTD. v. The Union Of INDIA

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  WP/21903/2021·11 Nov 2021

• M/S. Sri Venkatadri (Para) Boiled Rice Mill v. The Assistant Commissioner (State Taxes)

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  WP/26228/2021·10 Nov 2021

• M/S. Sri Sai Srinivasa Rice Industries PVT. LTD v. The Assistant Commissioner

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  WP/26133/2021·9 Nov 2021

• Unnam Gopi At Venkata Gopi v. State Of Ap

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  CRLP/6071/2021·9 Nov 2021

• M/S. Sri Lakshmi Rice Industries v. The Assistant Commissioner

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  WP/26169/2021·9 Nov 2021

• Unnam Gopi At Venkata Gopi v. The State Of Andhra Pradesh

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  CRLP/6070/2021·9 Nov 2021

• M/S. Sri Dhana Lakshmi Raw And Boiled Rice Mill v. The Assistant Commissioner

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  WP/26163/2021·9 Nov 2021

• M/S.Shc-Plr(Jv) v. Shri. M. Venugopal Reddy

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  CC/1505/2021·28 Oct 2021

• M/S. Satyanarayana Rice Mill v. The Assistant Commissioner (St)

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  WP/24694/2021·27 Oct 2021

• M/S. Hindupur Steel And Alloys Private Limited v. The Assistant Commissioner (St)

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  WP/24768/2021·27 Oct 2021

• T. Venkateswarlu v. The Union Of INDIA

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  WP/24627/2021·26 Oct 2021

• Wipro Enterprises v. The Comissioner

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  CEA/6/2019·26 Oct 2021

• Wipro Enterprises Private Limited v. The Comissioner Of Central Tax-Tirupati-GST

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  CEA/7/2019·26 Oct 2021

• Sree Kanaka Durga Rice Traders v. The Assistant Commissioner

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  WP/24397/2021·25 Oct 2021

• Sri Satya Sai Durga Traders v. The Assistant Commissioner (St)

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  WP/24402/2021·25 Oct 2021

• M/S. Sri Satya Sai Durga Traders v. The Assistant Commissioner (St)

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  WP/24072/2021·24 Oct 2021

• M/S. Sri Vijaya Sai Traders v. The Assistant Commissioner (St)

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  WP/24159/2021·24 Oct 2021

• M/S. Sri Vijaya Sai Traders v. The Assistant Commissioner (St)

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  WP/24136/2021·24 Oct 2021

• M/S. Satyanarayana Rice Mill v. The Assistant Commissioner (St)

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  WP/24393/2021·24 Oct 2021

• M/S. Sree Kanaka Durga Rice Traders v. The Assistant Commissioner (St)

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  WP/24127/2021·24 Oct 2021

• Bogi Nagabhushana Rao v. The State Of Andhra Pradesh

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  CRLRC/654/2021·21 Oct 2021

• Avens Expositions PVT. LTD v. The State Of Andhra Pradesh

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  WP/22270/2021·3 Oct 2021

• Dubagunta Gowri Sankar v. The State Of Ap

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  WP/2055/2019·3 Oct 2021

• B Eswara Prasad v. The State Of Ap

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  WP/1052/2019·30 Sept 2021

• Mattam Vijay v. The State Of Ap

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  WP/1685/2019·30 Sept 2021

• B Devudu v. The State Of Ap

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  WP/1776/2019·30 Sept 2021

• D S Babu v. The State Of Ap

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  WP/1938/2019·30 Sept 2021

• K Bobby v. The State Of Ap

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  WP/3761/2019·30 Sept 2021

• G A P Kumar v. The State Of Ap

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  WP/3723/2019·30 Sept 2021

• Ch P Kumar v. The State Of Ap

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  WP/1939/2019·30 Sept 2021

• Dabba Veekshith Raj And 2 Others v. The State Of Andhra Pradesh And 5 Others

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  WP/1941/2019·30 Sept 2021

• Dumpa Sailusha Priya Darshini v. The State Of Ap

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  WP/1728/2019·30 Sept 2021

• Bodarapu Praneeth v. The State Of Andhra Pradesh

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  WP/1739/2019·30 Sept 2021

• Borra Nissi v. The State Of Ap

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  WP/1723/2019·30 Sept 2021

• Chinthala Satyavathi And Another v. The State Of Andhra Pradesh And 5 Others

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  WP/1943/2019·30 Sept 2021

• Rata Vijaya Raju v. The State Of Ap

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  WP/3764/2019·30 Sept 2021

• B Sravan Kumar v. The State Of Ap

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  WP/1940/2019·30 Sept 2021

• Molla Durga Praveen v. The State Of Ap

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  WP/3762/2019·30 Sept 2021

• Barangi Ashalatha v. The State Of Andhra Pradesh

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  WP/1744/2019·30 Sept 2021

• Bonku Kishore Kumar And 13 Others v. The State Of Andhra Pradesh And 5 Others

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  WP/1753/2019·30 Sept 2021

• Duli Harsha Vardhana v. The State Of Ap

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  WP/1942/2019·30 Sept 2021

• Bhavya Sri Transport v. Bharat Petroleum Corporation Limited

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  WP/12832/2021·27 Sept 2021

• Ch Chittaiah v. The State Of Ap

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  WP/22690/2020·26 Sept 2021

• Ch Chittaiah v. The State Of Ap

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  WP/9684/2020·26 Sept 2021

• Ch.Chittaiah v. The State State Of Andhra Pradesh,Of Ap

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  WP/9686/2020·26 Sept 2021

• O Yesu Vara Prasad v. The State Of Ap

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  WP/8587/2020·26 Sept 2021

• M/S Chillakuru Rama Mohan Reddy v. Assistant Commissioner (St)

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  WP/20133/2021·21 Sept 2021

• M/S Chillakuru Rama Mohan Reddy v. Assistant Commissioner (St)

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  WP/20919/2021·21 Sept 2021

• M/S Chillakuru Rama Mohan Reddy, Contractor v. Assistant Commissioner (St)

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  WP/20912/2021·21 Sept 2021

• M/S. Asr Hospitals (INDIA) PVT. LTD v. The State Of Andhra Pradesh

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  WP/17415/2021·21 Sept 2021

• Jaggavarapu Venugopala Reddy v. A.P. Central Power Distribution Company Limited

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  WP/20007/2021·12 Sept 2021

• M/S. Krishna Agencies v. The Assistant Commissioner (St)

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  WP/19558/2021·7 Sept 2021

• Ramakrishna Modren Rice Mill v. The State Of Andhra Pradesh

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  WP/17286/2021·26 Aug 2021

• M/S. Sree Sai Lakshmi Padmavathi v. The Commercial Tax Officer

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  WP/18013/2021·24 Aug 2021

• Anipeddi Seetha Rama Prabhoji v. The Regional Passport Officer

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  WP/17993/2021·23 Aug 2021

• T Narasimha Rao v. State Of Andhra Pradesh

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  WP/17303/2021·22 Aug 2021

• M/S.Nagaraja Traders v. The State Of Andhra Pradesh

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  WP/25671/2020·16 Aug 2021

• Bharathi Cement Corporation PVT LTD v. The Additional Commissioner Of Central Tax

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  WP/2/2021·15 Aug 2021

• M/S. Benq Catering v. Assistant Commissioner (St)

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  WP/16739/2021·12 Aug 2021

• M/S. Sri Manjunatha Traders New Firm v. The Commercial Tax Officer - Ii

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  WP/15191/2021·2 Aug 2021

• M/S Spm Wires And Caples PVT LTD v. Superintending Engineer-I

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  WP/466/2021·2 Aug 2021

• The Andhra Pradesh Lorry Owners Association v. State Of Andhra Pradesh

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  WP/11293/2021·29 Jul 2021

• State Bank Of INDIA v. Union Of INDIA

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  WP/5580/2020·29 Jul 2021

• Dommaraju Vinay v. The State Of A.P.

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  WP/11201/2021·28 Jul 2021

• P Rathik v. The State Of Andhra Pradesh

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  WP/14568/2021·28 Jul 2021

• Pappireddigari Sravan Kumar v. The State Of Andhra Pradesh

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  CRLP/3996/2021·25 Jul 2021

• Chopperla Dhana Rama Lakshmi v. Hindustan Petroleum Corporation Limited

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  WP/14268/2021·19 Jul 2021

• M/S Srinivasa Edifice PVT LTD v. The State Of Andhra Pradesh

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  WP/822/2021·12 Jul 2021

• M/S Raghava Projects Constructions PVT LTD v. State Of Ap

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  WP/899/2021·11 Jul 2021

• M/S. Marico Limited v. State Of Andhra Pradesh

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  WP/13205/2021·8 Jul 2021

• T M B Traders v. The Deputy Assistant Commissioner(St)

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  WP/113/2020·8 Jul 2021

• M/S. Sri Manjunatha Traders New Firm v. The Commercial Tax Officer-I (Fac)

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  WP/4858/2021·6 Jul 2021

• M/S. Om Oil Industries v. The Commercial Tax Officer-I

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  WP/4792/2021·6 Jul 2021

• Dr. Gudipati Swamy v. The State Of Andhra Pradesh

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  WP/8868/2021·5 Jul 2021

• Racharla Satish v. The State Of Andhra Pradesh

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  WP/12695/2021·1 Jul 2021

• Peruri Koteswara Rao v. State Of Andhra Pradesh

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  WP/12655/2021·1 Jul 2021

• M/S Chillakuru Rama Mohan Reddy v. Assistant Commissioner (St)

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  WP/11857/2021·27 Jun 2021

• M/S Chillakuru Rama Mohan Reddy v. Assistant Commissioner (St)

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  WP/11860/2021·27 Jun 2021

• M/S Rhodium Ferro Alloys PVT LTD v. The State Of Andhra Pradesh

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  WP/553/2021·27 Jun 2021

• M/S Chillakuru Rama Mohan Reddy v. Assistant Commissioner (St)

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  WP/11888/2021·27 Jun 2021