BharatTaxGST

Andhra Pradesh High Court GST Judgments — 2021

288 judgments, newest first. Page 3 of 3.

M/S. Sri Venkateswara Traders vs. The Assistant Commissioner (St)

WP/3358/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Ali Cotton Mill vs. The Appellate Joint Commissioner (St)

WP/3308/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Laxmi Balaji Industries vs. Assistant Commissioner Of State Tax

WP/3269/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Surya Ratna Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/3261/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Balaji Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/3252/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Ravi Teja Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/3243/2021HC Andhra Pradesh09 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Ramamurthy Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/3150/2021HC Andhra Pradesh09 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Someswara Traders vs. Assistant Commissioner Of State Tax

WP/3241/2021HC Andhra Pradesh09 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sasanapuri Kumara Swamy vs. Assistant Commissioner Of State Tax

WP/3231/2021HC Andhra Pradesh09 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Manya Maheswari Rice Traders vs. The Assistant Commissioner (State Taxes)

WP/19462/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkata Padmavathi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18902/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Sai Rice Mill Mill vs. The Assistant Commissioner (State Taxes)

WP/11469/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sr Modem Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/11627/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Vijaya Durga Mini Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/15188/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Kirhsnaveni Traders vs. The Assistant Commissioner (State Taxes)

WP/19113/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Satya Sridevi Modem Rice Mill vs. The Assistant Commissioner

WP/11730/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Lakshmi Priya Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19408/2019HC Andhra Pradesh08 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkateswara Industries vs. The Assistant Commissioner (State Taxes)

WP/2721/2021HC Andhra Pradesh04 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Sivasankara Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/2715/2021HC Andhra Pradesh04 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Balaji Rice Mill vs. The Deputy Commissioner (St) (Int)

WP/8748/2019HC Andhra Pradesh02 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Satyanarayana Modern Rice Mill vs. The Assistant Commissioner(State Taxes)-Ii

WP/2107/2021HC Andhra Pradesh28 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Parvathi Reddy Sannapu vs. Union INDIA

WP/24854/2020HC Andhra Pradesh21 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Sai Teja Agro Industries Private Limited vs. Assistant Commissioner Of State Tax

WP/1617/2021HC Andhra Pradesh21 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Maruti Ispat And Energy PVT. LTD vs. State Of Andhra Pradesh

WP/13447/2019HC Andhra Pradesh20 Jan 2021

Bench: D RAMESH

M/S.Tirumala Milk Products Private Limited vs. State Of Andhra Pradesh

WP/19393/2019HC Andhra Pradesh18 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Venkata Maruthi Sai Lakshmi Traders vs. The Assistant Commissioner (St)

WP/959/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Ms. Sri Annapurna Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/770/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Maruthi Sai Lakshmi Traders vs. The Assistant Commissioner (St)

WP/945/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/Skanaka Durga Traders vs. The Assistant Commissioner (St)

WP/1001/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkata Balaji Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/852/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Surya Modernrice And Oil Mill vs. The Assistant Commissioner

WP/801/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Kanaka Durga Traders vs. The Assistant Commissioner (St)

WP/943/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Korada Govinda Rao vs. Assistant Commissioner Of State Tax

WP/758/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Satya Deva Traders vs. The Assistant Commissioner (St)

WP/1003/2021HC Andhra Pradesh17 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Venkateswara Rice Mill vs. The Asst., Commr (St)

WP/439/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Lakshmi Ganesh Raghava Traders vs. The Assistant Commissioner (State Taxes) Akividu Circle

WP/19886/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Modern Rice Mill vs. The Assistant Commissioner

WP/20702/2020HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Vijaya Naga Jyothi Rice Mill vs. Assistant Commissioner

WP/645/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Sai Rice Mill vs. The Assistant Commissioner (St)

WP/9535/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Pallavi Enterprises vs. The Assistant Commissioner (St)

WP/10731/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Pallavi Enterprises vs. The Assistant Commissioner (St)

WP/11287/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Progressive Constructions Limited vs. State Of Andhra Pradesh

WP/20850/2020HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Rama Krishna Mill vs. The Assistant Commissioner (Sn, Bhimavaram Circle

WP/638/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Shri Rajarajeswaari vs. The Assistant Commissioner

WP/788/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Sai Lakshmi Mrm vs. The Assistant Commissioner

WP/711/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Sai Lakshmi vs. The Assistant Commissioner

WP/738/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Venkata Durga vs. The Asst Commissioner

WP/723/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Laxmiganapathi Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/628/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Venkatalakshmi Modern Rice Mill vs. The Asst Commissioner

WP/504/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Itraju Sriramulu Modern Rice Mill vs. The Assistnat Commissioner

WP/792/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Sai Siva Traders vs. The Assistant Commissioner (State Taxes)

WP/19863/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Vyasaraju Nagesh vs. The Assistant Commissioner St

WP/662/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Shiridi Sainadh Industries vs. The Depuy Commissioner (St) (Int)

WP/45965/2018HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Lakshmi Ganapathi Rice Industries vs. The Assistant Commissioner St

WP/534/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Kl Naidu Mini Modern Rice Mill vs. The Assistant Commissioner St

WP/668/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Sai Venkateswara Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/643/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Devi Traders vs. The Assistant Commissioner (St)

WP/8981/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Mitra Traders vs. The Assistant Commissioner St

WP/609/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkata Jagannadha Modern Raw Rice Mill vs. The Deputy Commissioner (St) (Int)

WP/45999/2018HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri V G Traders vs. The Asst Commissioner

WP/9043/2019HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Srinivasa Traders vs. The Asst Commissioner

WP/719/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Boyina Dwarakanth Co. Sri Seetharam Mr Mill vs. Assistant Commissioner Of State Tax

WP/671/2021HC Andhra Pradesh06 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Dayanidhi Rice Mill vs. The Assistant Commissioner (St)

WP/225/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S.Sri Lakshmi Narasimha Rice Mill vs. The Assistant Commissioner (St)

WP/298/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Dayanidhi Rice Mill vs. The Assistant Commissioner (St)

WP/201/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Lakshmi Modern Rice And Ground Oil Mill vs. Assistant Commissioner Of State Tax

WP/219/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkata Sai Kiran Modem Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/386/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkateswara Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/331/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Venkata Ramana Rice Mill vs. The Assist Commissioner

WP/308/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Gruha Jyothi Agro Food Products vs. Assistant Commissioner Of State Tax

WP/223/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Ramanjaneya Modem Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/362/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Jayalakshmi Traders vs. The Assistant Commissioner (St)

WP/206/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Rama Krishna Rice Mill vs. The Assistant Commissioner

WP/209/2021HC Andhra Pradesh05 Jan 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Ali Cotton Traders vs. The Appellate Joint Commissioner

WP/55/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Raja Rajeswari Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/85/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Sri Venugopala Swamy Rice Industries vs. Assistant Commissioner Of State Tax

WP/42/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Sri Vellamamba Traders vs. The Assistant Commissioner

WP/56/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Venkatalaxmana Modern Rice Mill vs. The Assistant Commissioner (St)

WP/40/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Dumpa Krishna Rao vs. Assistant Commissioner Of State Tax

WP/70/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. P. Ramkumar vs. Assistant Commissioner Of State Tax

WP/57/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Aditya Modern Rice Mill vs. The Assistant Commissioner

WP/110/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Premier Solar Systems Private Limited vs. The Assistant Commissioner Of State Tax

WP/65/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Venkata Sai Teja Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/117/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Shiridi Sai Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/81/2021HC Andhra Pradesh04 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Chitti Kumar Sri Varaha Lakshminarasimha Swami Mr And Gn Il Mill vs. The Assistant Commissioner (State Taxes)

WP/38/2021HC Andhra Pradesh03 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

Mis. Sri Lakshmi Narasimha Traders vs. The Assistant Commissioner (Si)

WP/25829/2020HC Andhra Pradesh03 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

Premier Solar Systems Private Limited vs. The Assistant Commissioner Of State Tax

WP/25825/2020HC Andhra Pradesh03 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Sri Lakshmi Narasimha Traders vs. The Assistant Commissioner

WP/31/2021HC Andhra Pradesh03 Jan 2021

Bench: A V SESHA SAI,J. UMA DEVI

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