Andhra Pradesh High Court GST Judgments — 2021

288 judgments, newest first. Page 2 of 3.

M/S Benq Catering And Allied Services Private Limited vs. Assistant Commissioner (St)

WP/11183/2021HC Andhra Pradesh16 Jun 2021

Bench: JOYMALYA BAGCHI,K SURESH REDDY

M/S Benq Catering And Allied Services Private Limited vs. Assistant Commissioner

WP/11178/2021HC Andhra Pradesh16 Jun 2021

Bench: JOYMALYA BAGCHI,K SURESH REDDY

B. Diwakar Babu vs. The State Of Ap

WP/11111/2021HC Andhra Pradesh15 Jun 2021

Bench: M.GANGA RAO

Punnimti Usha Rani vs. The Union Of INDIA

WP/9213/2019HC Andhra Pradesh15 Jun 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Vennapusa Venkata Subba Reddy vs. The Union Of INDIA

WP/8755/2019HC Andhra Pradesh15 Jun 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Vennapusa Venkata Subba Reddy vs. The Union Of INDIA

WP/21403/2020HC Andhra Pradesh15 Jun 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Punnimti Usha Rani vs. The Union Of INDIA

WP/21402/2020HC Andhra Pradesh15 Jun 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

A.Mareppa vs. The State Of Andhra Pradesh

WP/10395/2021HC Andhra Pradesh19 May 2021

Bench: LALITHA KANNEGANTI

Bvg INDIA Limited vs. The State Of Andhra Pradesh

WP/20797/2020HC Andhra Pradesh06 May 2021

Bench: U.DURGA PRASAD RAO

Shri Akshay Jain vs. The Additional Assistant Director

CRLP/1864/2021HC Andhra Pradesh29 Apr 2021

Bench: B KRISHNA MOHAN

Korrapathi Janardhana Naidu vs. The State Of Andhra Pradesh

WP/9011/2021HC Andhra Pradesh27 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

Ms.Ocean Sparkle Limited vs. Assistant Commissioner (St)

WP/9162/2021HC Andhra Pradesh27 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

Guduru Chandra Sekhar vs. Union Of INDIA

WP/3041/2021HC Andhra Pradesh19 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Sairam Modern Rice Mill vs. The Assistant Commissioner (St)

WP/8293/2021HC Andhra Pradesh15 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Sairam Modern Rice Mill vs. The Assistant Commissioner (St)

WP/8263/2021HC Andhra Pradesh15 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Lakshminarayana Cottons vs. The Assistant Commissioner Of Central Tax (GST)

WP/7733/2021HC Andhra Pradesh05 Apr 2021

Bench: A V SESHA SAI,J. UMA DEVI

Sneha Educational Society vs. State Of Andhra Pradesh

WP/7700/2021HC Andhra Pradesh05 Apr 2021

Bench: M.SATYANARAYANA MURTHY

R.Gnanalatha vs. The State Of Andhra Pradesh

WP/7603/2021HC Andhra Pradesh31 Mar 2021

Bench: CHEEKATI MANAVENDRANATH ROY

Fair Growth Marketing vs. The Assistant Commissioner Of State Tax

WP/20136/2019HC Andhra Pradesh30 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

S.Subrahmanyam vs. The State Of Andhra Pradesh

WP/7333/2021HC Andhra Pradesh30 Mar 2021

Bench: CHEEKATI MANAVENDRANATH ROY

R.K.Parthiban vs. The State Of Andhra Pradesh

WP/7202/2021HC Andhra Pradesh29 Mar 2021

Bench: CHEEKATI MANAVENDRANATH ROY

C.K.Krupanidhi vs. The State Of Andhra Pradesh

WP/7178/2021HC Andhra Pradesh25 Mar 2021

Bench: CHEEKATI MANAVENDRANATH ROY

C M Koteswaran vs. The State Of Ap

WP/7147/2021HC Andhra Pradesh25 Mar 2021

Bench: CHEEKATI MANAVENDRANATH ROY

M/S Sri Lakshmi Narayana Modern Rice Mill vs. The Assistant Commissioner (State Tax)

WP/6401/2021HC Andhra Pradesh23 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

Unemployment Social Service Organization vs. The State Of Andhra Pradesh

WP/6161/2021HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Lakshmi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18895/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Maruthi Agra Industries PVT. LTD vs. The Assistant Commissioner (State Taxes)

WP/18705/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Leela Krishna Traders vs. The Assistant Commissioner (State Taxes)

WP/19397/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

Sri Dhana Dhanya Lakshmi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19365/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Lakshmi Venkata Ramana Raw Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18863/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Vaishnavi Agro Industries vs. The Assistant Commissioner (State Taxes)

WP/18777/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Lakshmi Venkata Ramana Raw Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18872/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Ramana Traders vs. The Assistant Commissioner (State Taxes) Elur Circle

WP/18542/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Kasthuri Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19419/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Venkata Laxmi Siva Sai Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18975/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

Sri Jayalakshmi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18964/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Lakshmi Balaji Agro Industries vs. The Assistant Commissioner (State Taxes)

WP/18908/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Venkata Padmavathi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19063/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

Lakshmi vs. The Assistant

WP/18844/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S.Sri Lakshmi Narasimha Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18787/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Durga Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19354/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S Sri Krishnaveni Traders vs. The Assistant Commissioner (State Taxes)

WP/19101/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Lakshmi Narasimha Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18789/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Lakshmi Priya Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19416/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Devi Sambasiva Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19458/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Venkata Padmavathi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18899/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Dhana Dhanya Lakshmi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/19340/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S. Sri Ramakrishna Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18909/2019HC Andhra Pradesh22 Mar 2021

Bench: A V SESHA SAI,J. UMA DEVI

M/S.Rajendra Paper Corporation vs. Commercial Tax Officer

WP/5298/2021HC Andhra Pradesh15 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Bharti. Telemedia Limited vs. Union Of INDIA

WP/24904/2020HC Andhra Pradesh15 Mar 2021

Bench: ARUP KUMAR GOSWAMI,C.PRAVEEN KUMAR

Bharti Airtel Limited vs. Union Of INDIA

WP/24826/2020HC Andhra Pradesh15 Mar 2021

Bench: ARUP KUMAR GOSWAMI,C.PRAVEEN KUMAR

M/S. Jbt (Jai Bharath Travels) vs. The Deputy Commissioner (St)

WP/22198/2020HC Andhra Pradesh14 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Venkateswara General Merchants And Commission Agents vs. The State Of Andhra Pradesh

WP/24150/2020HC Andhra Pradesh14 Mar 2021

Bench: U.DURGA PRASAD RAO,B KRISHNA MOHAN

M/S Lakshmi Narayana Food Products vs. The Assistant Commissioner

WP/5641/2021HC Andhra Pradesh08 Mar 2021

Bench: U.DURGA PRASAD RAO,B KRISHNA MOHAN

Mareedu Dhanushya vs. The State Of Andhra Pradesh

WP/4692/2021HC Andhra Pradesh08 Mar 2021

Bench: KONGARA VIJAYA LAKSHMI

Ostro Anantapura Private Limited vs. The State Of Andhra Pradesh

WP/382/2021HC Andhra Pradesh07 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Sal Srinivasa Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/5289/2021HC Andhra Pradesh03 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Vasavi Traders vs. The Assistant Commissioner

WP/5284/2021HC Andhra Pradesh03 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Jai Balaji Modem Rice Mill vs. Assistant Commissioner Of State Tax

WP/5086/2021HC Andhra Pradesh01 Mar 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Krishnaveni Modern Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/4839/2021HC Andhra Pradesh28 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Krishnaveni Rice Industry vs. The Assistant Commissioner

WP/4849/2021HC Andhra Pradesh28 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S.Nithin Sai Constructions vs. The Commercial Tax Officer

WP/13269/2020HC Andhra Pradesh25 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Chakka Srinivasa Rao vs. The Assistant Commissioner

WP/4804/2021HC Andhra Pradesh25 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Vasavi Agr Food Industries vs. The Assistant Commissioner

WP/4801/2021HC Andhra Pradesh25 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri Sitaramanjaneya Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18594/2019HC Andhra Pradesh24 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Lakshmi Balaji Agro Industries vs. The Assistant Commissioner (State Taxes)

WP/18898/2019HC Andhra Pradesh24 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18897/2019HC Andhra Pradesh24 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sri. Ch Subba Rayudu vs. The Government Of Andhra Pradesh

WP/3115/2021HC Andhra Pradesh24 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Raja Modem Rice Mill vs. The Assistant Commissioner (State Taxes)

WP/18543/2019HC Andhra Pradesh24 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Lohiya Edible Oils Private Limited vs. Joint Commissioner (CT) Legal

WP/19975/2020HC Andhra Pradesh22 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Venkata Maruthi Sai Lakshmi Traders vs. The Assistant Commissioner (St)

WP/4369/2021HC Andhra Pradesh22 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Valli Naga Durga Rice Traders vs. The Assistant Commissioner (St)

WP/4307/2021HC Andhra Pradesh22 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Satya Deva Traders vs. The Assistant Commissioner (St)

WP/4134/2021HC Andhra Pradesh21 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkata Lakshmi Hanuman Rice Traders vs. The Assistant Commissioner (St)

WP/4172/2021HC Andhra Pradesh21 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Lakshmi Srinivasa Rice Traders vs. The Assistant Commissioner

WP/4193/2021HC Andhra Pradesh21 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Kali Prasadbabu Rice Traders vs. The Assistant Commissioner

WP/3988/2021HC Andhra Pradesh18 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Chakka Srinivasa Rao vs. The Assistant Commissioner (St)

WP/3970/2021HC Andhra Pradesh18 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sai Durga Rice Industries vs. The Assistant Commissioner (S.T)

WP/3948/2021HC Andhra Pradesh18 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sesharatna Rice Mill vs. The Assistant Commissioner

WP/3108/2020HC Andhra Pradesh18 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Maruthi Sai Lakshmi Traders vs. The Assistant Commissioner (St)

WP/3980/2021HC Andhra Pradesh18 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Nataraj Modern Rice Mill vs. Assistant Commissioner Of State Tax

WP/3878/2021HC Andhra Pradesh17 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Venkatachalapathi Rice Traders vs. The Assistant Commissioner (St)

WP/3886/2021HC Andhra Pradesh17 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Viswakiran Industries vs. Assistant Commissioner Of State Tax

WP/3888/2021HC Andhra Pradesh17 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Smt. N.Bharathi vs. The Vice Chairman And Managing Director

WP/2163/2021HC Andhra Pradesh15 Feb 2021

Bench: M.GANGA RAO

M/S Balaji Dall Industries vs. The Assistant Commissioner

WP/21442/2020HC Andhra Pradesh15 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Karthikeya Dall Insustries vs. The Assistant Commissioner (St)

WP/21254/2020HC Andhra Pradesh15 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

Sai Durga Rice Industries vs. The Assistant Commissioner (S.T)

WP/3546/2021HC Andhra Pradesh14 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Sita Ramanajaneya Rice And Flour Mill vs. The Assistant Commissioner (St)

WP/3400/2021HC Andhra Pradesh11 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Rajamma Rice Industries vs. The Assistant Commissioner (St)

WP/3396/2021HC Andhra Pradesh11 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sree Khadi Kendra vs. The Commercial Tax Officer

WP/16688/2019HC Andhra Pradesh11 Feb 2021

Bench: U.DURGA PRASAD RAO,B KRISHNA MOHAN

M/S Sri Venkateswara Traders- 534460 vs. The Assistant Commissioner

WP/3391/2021HC Andhra Pradesh11 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Venkateswara Rice And Flour Mill vs. The Assistant Commissioner (St)

WP/3386/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Lakshmi Venkateswara Rice And Flour Mill vs. The Assistant Commissioner (St)

WP/3315/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Lakshmi Modern Rice Mill vs. The Assistant Commissioner (St)

WP/3323/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Sri Jaya Krishna Mills vs. The Assistnat Commissioner Of State Tax

WP/3271/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S Rajamma Rice Industries vs. The Assistant Commissioner

WP/3359/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sai Sri Rama Rice Mill vs. The Assistant Commissioner (St)

WP/3366/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sri Sita Ramanjaneya Rice And Flour Mill vs. The Assistant Commissioner (St)

WP/3353/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Lakshmi Modern Rice Mill vs. The Assistant Commissioner (St)

WP/3346/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

M/S. Sai Sri Rama Rice Mill vs. The Assistant Commissioner (St)

WP/3355/2021HC Andhra Pradesh10 Feb 2021

Bench: U.DURGA PRASAD RAO,J. UMA DEVI

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