Andhra Pradesh High Court GST Judgments — 2022

186 judgments. Showing the 100 most recent.

• M/S. Rajasekhar Movva v. Superintendent Of Central Tax

  Record only

  WP/41284/2022·29 Dec 2022

• Dharyaketan Patra v. Goods And Service Tax Officer State Taxes

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  WP/42201/2022·29 Dec 2022

• M/S. Venkateshwara Infra It Solutons v. Assistant Commissioner (St)(Fac)

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  WP/38275/2022·28 Dec 2022

• Gsr Eco Bricks Private Limited v. Union Of INDIA

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  WP/6316/2020·28 Dec 2022

• Miryala Dinesh v. Superintendent Central Taxes Department

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  WP/41422/2022·21 Dec 2022

• M/S. Mounika Digital Press v. Assistant Commissioner(St)

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  WP/40449/2022·21 Dec 2022

• Sri. Kalyan Chakravarthy Naidu v. The Superintendent

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  WP/29004/2022·15 Dec 2022

• M/S. Bakshi Motors v. The Assistant Commissioner (St)

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  WP/40066/2022·14 Dec 2022

• M/S. Aishwarya Constructions v. Union Of INDIA

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  WP/38361/2022·14 Dec 2022

• G S Viswanathan v. The State Of Andhra Pradesh

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  WP/35300/2022·14 Dec 2022

• Sha Constructions v. Superintendent GST(Central Tax)

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  WP/31461/2022·13 Dec 2022

• Deveanaboyina Kavya v. Goods And Service Tax Officer

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  WP/39730/2022·13 Dec 2022

• Simhadri Shipping And Logistics Private Limited v. Goods Service Tax Officer

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  WP/39904/2022·8 Dec 2022

• M/S. Ruthuvika Logistics (Trade Name)/D. Rajesh Varma (Legal Name) v. Goods And Service Tax Officer

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  WP/38338/2022·8 Dec 2022

• M/S. Varshan Enterprises v. Office Of The GST Council

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  WP/10637/2021·8 Dec 2022

• Rajdeep Info Techno Private Limited v. The GST Officer

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  WP/37107/2022·7 Dec 2022

• Rbpl Ritpl Jv v. The GST Officer

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  WP/37109/2022·7 Dec 2022

• M/S. Porus Laboratories Private Limited v. Union Of INDIA

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  WP/20923/2019·6 Dec 2022

• M/S. Mahavir Auto Diagnostics PVT.LTD. v. The Goods And Service Tax Network

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  WP/37880/2022·6 Dec 2022

• M/S Mother Dairy Fruit And Vegetable Private Limited v. Union Of INDIA

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  WP/21326/2019·6 Dec 2022

• M/S. Psr Constructions v. Goods And Services Tax Officer

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  WP/34339/2022·1 Dec 2022

• Hanuman Waste Oil Trading v. The State Of Andhra Pradesh

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  WP/38399/2022·28 Nov 2022

• C. Subba Reddy v. Smt. P.V. Chandrammama

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  CRP/2461/2022·28 Nov 2022

• Adhunik Traders v. The Deputy Assistant Commissioner (St)-I

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  WP/34944/2022·23 Nov 2022

• J.L. Muralidhar v. The State Of Andhra Pradesh

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  WP/7924/2022·23 Nov 2022

• Dhulipudi Rajesh v. The State Of Andhra Pradesh

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  WP/5842/2022·17 Nov 2022

• M/S. Tirumala Enterprises v. Additional Commissioner

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  WP/35529/2022·16 Nov 2022

• M/S Sai Balaji Sponge Iron INDIA Private Limited v. The New INDIA Assurance Company Limited

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  ARBAPPL/16/2021·16 Nov 2022

• M/S. S A Traders v. The Goods And Service Tax Officer

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  WP/36673/2022·15 Nov 2022

• Jayapal Reddy Gudipati v. Goods And Services Tax Officer

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  WP/36794/2022·14 Nov 2022

• M/S. Reddy Enterprises v. The Assistant Commissioner (State Taxes)

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  WP/36440/2022·9 Nov 2022

• Thrisan Solutions PVT. LTD. v. The State Of Andhra Pradesh

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  WP/1347/2022·9 Nov 2022

• Para Venugopal v. The Superintendent

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  WP/34047/2022·8 Nov 2022

• Sri Bharath Constructions v. The Asst Commissioner

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  WP/34861/2022·7 Nov 2022

• Potta Suresh v. The State Of Andhra Pradesh

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  CRLP/6672/2022·7 Nov 2022

• Sri Satya Hydraulic Fal G Bricks v. The State Of Andhra Pradesh

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  WP/23487/2021·6 Nov 2022

• The Water Distributary Committee v. The State Of Andhra Pradesh

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  WP/30919/2022·31 Oct 2022

• M/S.Cnc And Company v. The Commercial Tax Officer

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  WP/20141/2019·19 Oct 2022

• M/S. Triveni Homes v. The Deputy Commercial Tax Officer-I

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  WP/4880/2022·19 Oct 2022

• M/S.Esveeaar Distilleries Private Limited v. Assistant Commissioner (State Tax)

  Record only

  WP/15534/2022·19 Oct 2022

• M/S.Vihari Marketing PVT LTD. v. The Assistant Commissioner Of Central Tax

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  WP/44976/2018·19 Oct 2022

• The Union Of INDIA v. Shri B.Raja Ambedkar

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  WP/17535/2022·19 Oct 2022

• Bala Venkata Suresh Aluvala v. The Superintendent

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  WP/34045/2022·18 Oct 2022

• Kona Kishore Babu v. The State Of Andhra Pradesh

  Record only

  CRLP/7978/2022·18 Oct 2022

• M/S. Krandasi Retailers (Opc) Private Limited v. Superintendent GST (Central Tax)

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  WP/30857/2022·16 Oct 2022

• M/S.Y.Nagaraja, Ananthapur District. v. The C.T.O., Ananthapur District

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  WP/14847/2006·12 Oct 2022

• M/S Anansuya Traders,Guntur v. State Of Ap By Stat,Asp,Hyd

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  TRC/79/2003·12 Oct 2022

• M/S.Anasurya Traders, Guntur v. The Stat.,State Of Ap.,Hyderabad

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  TRC/239/2003·12 Oct 2022

• Krishna Dist.Milk Producers Coop.LTD. v. State Of A.P.

  Record only

  TRC/209/2002·11 Oct 2022

• Krishna Dt.Milk Kproducers Coop,Vijayawa v. State Of Ap

  Record only

  TRC/190/2002·11 Oct 2022

• V R Rocks v. Deputuy Assistant Commissioner I Of State Tax (GST)

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  WP/33030/2022·11 Oct 2022

• M/S. Hindustan Agro Products LTD v. The Union Of INDIA

  Record only

  WP/20150/2019·9 Oct 2022

• M/S. Hindustan Agro Products LTD v. The Union Of INDIA

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  WP/20244/2019·9 Oct 2022

• M/S. Subbaratnamma General Stores v. The Assistant Commissioner

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  WP/26825/2022·28 Sept 2022

• Axis Bank Limited v. The Union Of INDIA

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  WP/11424/2021·28 Sept 2022

• M/S M.R. Metals v. The Deputy Commissioner (St) (Int)

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  WP/31148/2022·28 Sept 2022

• Myneni Constructions And Contractors v. The State Of Andhra Pradesh

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  WP/15131/2021·28 Sept 2022

• M/S. Sai Ganesh Fertilisers v. The Commercial Tax Officer Ii

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  WP/3467/2020·26 Sept 2022

• M/S. Sri Gadilingeswara Fertilizers And Pesticides v. The Commercial Tax Officer - Ii

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  WP/3505/2020·26 Sept 2022

• Savara Malathi v. The State Of Andhra Pradesh

  Record only

  WP/12927/2022·26 Sept 2022

• M/S. Power Pioneers v. Superintendent Of Central Tax

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  WP/11467/2020·26 Sept 2022

• M/S. Hero Wiretex Limited v. Union Of INDIA

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  WP/28022/2022·25 Sept 2022

• Umar Iron Mart v. The Assistant Commissioner (State Tax)

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  WP/28393/2022·25 Sept 2022

• M/S. Vijetha Agro Farms (I) LTD. v. Nil

  Record only

  COMPA/13/2022·22 Sept 2022

• Vimudha Technologies Private Limited v. The Assistant Commissioner(St)

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  WP/30923/2022·21 Sept 2022

• M/S.D.N. Bharat Kumar v. The Assistant Commissioner (State Tax)

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  WP/13597/2021·20 Sept 2022

• M/S. Anjali Publicities v. The State Of Andhra Pradesh

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  WP/16122/2022·20 Sept 2022

• Lok Sai Advertising v. The State Of Andhra Pradesh

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  WP/16585/2022·20 Sept 2022

• M/S Bitumon Corporation INDIA PVT. LTD. v. State Of Andhra Pradesh

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  WP/17061/2022·15 Sept 2022

• M/S Leitwind Shriram Manufacturing Limited v. Commercial Tax Officer

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  WP/24573/2020·14 Sept 2022

• M/S. Bommineni Ramanjaneyulu Special Class Contractor (Rws) v. The Joint Commissioner Of State Taxes

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  WP/26870/2021·14 Sept 2022

• M/S Waltair Traders v. Assistant Commissioner Of Sales Tax

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  WP/26249/2021·14 Sept 2022

• Sai Surya Enterprises v. The State Of A.P

  Record only

  WP/955/2022·14 Sept 2022

• M/S Saritha Electronics v. The Superintendent Of Central Tax

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  WP/936/2021·14 Sept 2022

• Venkateswara Electricals v. Deputy Commercial Tax Officer-Iii

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  WP/11881/2019·13 Sept 2022

• Sri Lalitha Dall Producers v. The Commercial Tax Officer Morrispet Circle

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  WP/15215/2019·13 Sept 2022

• Dr Sandeep Kumar Gupta v. The Union Of INDIA

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  WP/28931/2022·13 Sept 2022

• Nandi Pvc Products PVT LTD v. Union Of INDIA

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  WP/7138/2021·13 Sept 2022

• M/S. Foods And Inns LTD. v. Union Of INDIA

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  WP/17267/2022·13 Sept 2022

• M/S Bhavani Medical Agencies v. The Deputy Commercial Tax Officer

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  WP/16031/2020·12 Sept 2022

• M/S. Rump Industries v. The Deputy Commercial Tax Officer

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  WP/16032/2020·12 Sept 2022

• . M/S.Neelakanteswara Constructions v. The Superintendent

  Record only

  WP/6199/2020·12 Sept 2022

• M/S. Rk Infracorp Private Limited v. Assistant Commissioner Of State Tax

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  WP/16262/2022·8 Sept 2022

• Rk Infracorp Private Limited v. Assistant Commissioner Of State Tax

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  WP/17958/2022·8 Sept 2022

• M/S. Rk Infracorp Private Limited v. Assistant Commissioner Of State Tax

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  WP/16278/2022·8 Sept 2022

• M/S Lupin LTD v. The Union Of INDIA

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  WP/21405/2020·6 Sept 2022

• M/S Lupin LTD v. The Union Of INDIA

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  WP/21408/2020·6 Sept 2022

• M/S Indwell Constructions Private Limited v. The Additional Commissioner Of Central Tax

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  WP/17253/2021·5 Sept 2022

• M/S. Rithwik Projects Private Limited v. The Union Of INDIA

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  WP/9347/2022·1 Sept 2022

• Hbl Power Systems LTD. v. The Principal Commissioner Of Central Tax

  Record only

  WP/17687/2022·31 Aug 2022

• Shaikkhajamohiddin v. State Of Andhra Pradesh

  Record only

  WP/27919/2022·31 Aug 2022

• K. Vara Prasad Reddy v. Shashibushan Kumar

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  CC/1516/2022·28 Aug 2022

• Panyam Prabhakar Reddy v. Shasibushan Kumar

  Record only

  CC/1505/2022·28 Aug 2022

• P. Raghothama Reddy v. Mr. Shasibushan Kumar

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  CC/1517/2022·28 Aug 2022

• M/S. Balaji Enamil Industry v. The Assistant Commissioner (St)

  Record only

  WP/6934/2022·25 Aug 2022

• M/S. Jemini Plaza v. The Superintendent Of Central Tax

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  WP/944/2021·24 Aug 2022

• M/S Sruthi Chemicals v. The Assistant Commissioner (St)

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  WP/2634/2021·24 Aug 2022

• M/S. Sl Ap Private Limited v. Assistant Commissioner (St)

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  WP/25419/2022·23 Aug 2022

• Rajeev Yuvajana Sangham v. The State Of Ap

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  WP/16162/2022·23 Aug 2022

• M/S Rockeira Engineering Private Limited v. The Union Of INDIA

  Record only

  WP/26239/2022·22 Aug 2022