M/S. Sl Ap Private Limited vs. Assistant Commissioner (St)
WP/25419/2022HC Andhra PradeshGSTCNR APHC01041186202223 August 2022Bench: C.PRAVEEN KUMAR,A V RAVINDRA BABU3 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.W.P.No.25419 of 2022
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE 02. 22.08.2022
CPK,J & AVRB, J
On a request made by Sri Y.N. Vivekananda, learned Government Pleader for Commercial Taxes, list on 24.08.2022. _______ CPK, J
________ AVRB, J
MS
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