V R Rocks vs. Deputuy Assistant Commissioner I Of State Tax (GST)
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Cause title — parties, addresses and appearances
11.10.2022
CPK, J & AVRB, J
Learned Government Pleader for Commercial Tax seeks time to get instructions, more particularly, as to whether a sum of Rs.18,00,000/- is lying to the credit of the petitioner.
List on 12.10.2022 at 10:30 A.M.
___________ CPK, J
___________ AVRB, J AMD
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