M/S. Mahavir Auto Diagnostics PVT.LTD. vs. The Goods And Service Tax Network
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HON’BLE SRI JUSTICE U.DURGA PRASAD RAO AND HON’BLE SRI JUSTICE T.MALLIKARJUNA RAO
WRIT PETITION No.37880 of 2022
ORDER: (per UDPR, J)
Learned counsel for petitioner, Sri Karan Talwar, would submit that the respondent authorities permitted the petitioner to upload Table 2 of TRAN 3 on the GST Common Portal and in that view, no further orders are required in this matter and hence, the writ petition may be closed.
Recording the submission of learned counsel for petitioner, this writ petition is closed. No costs. As a sequel, interlocutory applications pending, if any, shall stand closed. _________________________ U.DURGA PRASAD RAO, J
_________________________ T.MALLIKARJUNA RAO, J 07.12.2022 SS
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