G S Viswanathan vs. The State Of Andhra Pradesh
WP/35300/2022HC Andhra PradeshGSTCNR APHC01058345202214 December 2022Bench: U.DURGA PRASAD RAO,T MALLIKARJUNA RAO2 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
W.P. No.35300 of 2022
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
(6)
14.12.
2022
UDPR, J & TMR, J
Counter filed.
Pleadings are over.
Post on 15.12.2022 for hearing. ________ UDPR, J
_______ TMR, J MVA
2
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