Andhra Pradesh High Court GST Judgments — 2023
396 judgments. Showing the 100 most recent.
WP/33272/2023·
WP/32505/2023·
S V V Rambabu v. The State Of Ap
Record onlyWP/12636/2023·
S V V Rambabu v. The State Of Ap
Record onlyWP/12644/2023·
WP/33211/2023·
M/S Arhaan Ferrous And Non Ferrous Solutions PVT LTD v. The Senior Intelligence Officer 3
Record onlyWP/12360/2022·
S V V Rambabu v. The State Of Ap
Record onlyWP/12622/2023·
WP/31788/2023·
WP/33191/2023·
WP/19393/2022·
WP/2503/2023·
WP/3941/2023·
WP/8672/2023·
WP/1359/2023·
WP/31140/2023·
WP/2799/2023·
WP/13198/2006·
WP/30139/2023·
WP/32771/2023·
CRLP/9593/2023·
K Bulleyya v. The State Of Andhra Pradesh
Record onlyWP/1632/2023·
WP/24163/2023·
M V Subba Rao v. The State Of Andhra Pradesh
Record onlyWP/10186/2023·
Ch Chandrasekhar v. The State Of Ap
Record onlyWP/29028/2023·
WP/29496/2023·
WP/29005/2023·
WP/9578/2023·
WP/31675/2023·
WP/32206/2023·
Oxford Education Society v. Union Of INDIA
Record onlyWP/32126/2023·
WP/29831/2023·
WP/32017/2023·
WP/29498/2023·
WP/29827/2023·
Srm Constructions v. The State Of Ap
Record onlyWP/21998/2023·
Gayatri Constructions v. The State Of Ap
Record onlyWP/29593/2023·
WP/31777/2023·
R Ramesh v. The State Of Andhra Pradesh
Record onlyWP/22048/2023·
WP/29582/2023·
WP/8615/2023·
WP/29040/2023·
WP/14488/2023·
Ch Chandrasekhar v. The State Of Ap
Record onlyWP/29100/2023·
WP/29038/2023·
WP/29032/2023·
WP/29031/2023·
WP/29946/2023·
WP/8689/2023·
WP/8706/2023·
Nadimpalli Venkat Raju v. The State Of Ap
Record onlyWP/10572/2023·
S V V Rambabu v. The State Of Ap
Record onlyWP/12511/2023·
WP/19534/2023·
WP/31136/2023·
Raghavendra Agro Tech v. The State Of Ap
Record onlyWP/17535/2023·
WP/7266/2023·
WP/11299/2023·
WP/26364/2022·
Dundu Venkata Rama Raju v. The State Of Ap
Record onlyWP/8550/2023·
M/S. Hero Wiretex Limited v. Union Of INDIA
Record onlyWP/30347/2023·
WP/39901/2022·
WP/29354/2022·
Ketha Venkata Ramana Reddy v. State Of Ap
Record onlyWP/40187/2022·
WP/30109/2023·
WP/29494/2023·
WP/29913/2023·
Siddamreddy Jaffar Reddy v. The State Of Ap
Record onlyWP/29857/2023·
WP/29828/2023·
S V V Rambabu v. The State Of Andhra Pradesh
Record onlyWP/12481/2023·
ARBAPPL/11/2023·
WP/29397/2023·
WP/28743/2023·
WP/29330/2023·
WP/28853/2023·
CRLP/2799/2023·
WP/13051/2023·
WP/28880/2023·
WP/29095/2023·
CRLP/4395/2023·
K.E.Koushik v. The State Of Andhra Pradesh
Record onlyCRLP/2795/2023·
WP/11565/2023·
WP/11610/2023·
WP/26109/2023·
WP/26115/2023·
WP/28629/2023·
WP/26144/2023·
WP/26110/2023·
WP/26148/2023·
WP/26112/2023·
WP/26114/2023·
M/S Srinivasa Traders v. The State Of A.P.
Record onlyWP/28751/2023·
K Srinivasa Rao v. The Union Of INDIA
Record onlyWP/14916/2023·
WP/26036/2023·
G Satyavathi v. The Union Of INDIA
Record onlyWP/23972/2023·
WP/27026/2023·
Union Of INDIA v. K Venugopal Rao
Record onlyWP/8601/2021·
Union Of INDIA v. Sri Ch Gopalaiah
Record onlyWP/12783/2021·
Union Of INDIA v. Sri P Bhaskara Rao
Record onlyWP/21833/2022·
The Union Of INDIA v. A. Thikkaiah
Record onlyWP/8488/2021·
Union Of INDIA v. Sri N.Nageswararao
Record onlyWP/12476/2021·
The Union Of INDIA v. N V Appa Rao
Record onlyWP/16649/2021·