Andhra Pradesh High Court GST Judgments — 2024

637 judgments. Showing the 100 most recent.

• Sd Exports v. The State Of Andhra Pradesh

  Record only

  WP/31388/2024·30 Dec 2024

• Radha Madhav Automobiles Private Limited v. The State Of Andhra Pradesh

  Record only

  WP/31359/2024·30 Dec 2024

• Sai Power Constructions v. The Deputy Assistant Commissioner(St)

  Record only

  WP/30778/2024·30 Dec 2024

• Srichakra Milk Products LLP v. Deputy Assistant Commissioner (St)

  Record only

  WP/10294/2023·29 Dec 2024

• Srichakra Milk Products LLP v. Deputy Assistant Commissioner (St)

  Record only

  WP/10324/2023·29 Dec 2024

• M/S. Srichakra Milk Products LLP v. Deputy Assistant Commissioner (St)

  Record only

  WP/10296/2023·29 Dec 2024

• M/S. Sangam Milk Producer Company Limited v. The Assistant Commissioner (St) Ltu

  Record only

  WP/2453/2022·29 Dec 2024

• Bagathi Durga Prasad v. State

  Record only

  CRLP/9628/2024·29 Dec 2024

• M/S Manpower Servicing Agencies v. The State Of Andhra Pradesh

  Record only

  WP/21758/2024·25 Dec 2024

• Ramesh Traders v. The Deputy Assistant Commissioner (State Tax-Ii)

  Record only

  WP/30324/2024·23 Dec 2024

• Sai Power Constructions v. The Deputy Assistant Commissioner(St)

  Record only

  WP/30258/2024·23 Dec 2024

• Paramount Footwear v. Assistant Commissioner

  Record only

  WP/30400/2024·23 Dec 2024

• Sierra Software Systems And Solutions v. The State Of Ap

  Record only

  WP/29977/2024·23 Dec 2024

• Sai Power Constructions v. The Deputy Assistant Commissioner(St)

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  WP/30214/2024·23 Dec 2024

• M/S. Sierra Software Systems And Solutions v. The State Of Andlua Pradesh

  Record only

  WP/30605/2024·23 Dec 2024

• Sai Power Constructions v. The Deputy Assistant Commissioner(St)

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  WP/30189/2024·23 Dec 2024

• Ramesh Traders v. The Deputy Assistant Commissioner (State Tax-Ii)

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  WP/30287/2024·23 Dec 2024

• Madhagoni Venkaiah v. Deputy Assistant Commissioner (State Tax)

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  WP/29363/2024·23 Dec 2024

• V Venkatadri v. The State Of Andhra Pradesh

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  WP/11923/2024·22 Dec 2024

• Manasa Constructions v. The State Of Andhra Pradesh

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  WP/18108/2024·22 Dec 2024

• M/S Harshita Enterprises v. The State Of Andhra Pradesh

  Record only

  WP/30167/2024·19 Dec 2024

• Vagdevi And Vishnavi Minerals v. The State Of Ap

  Record only

  WP/28783/2024·19 Dec 2024

• M/S Maandeo Motors INDIA PVT. LTD. v. M/S. New Era Engineers And Contractors

  Record only

  CRP/1778/2024·19 Dec 2024

• M/S.Vagdevi And Vishnavi Minerals v. The State Of Andhra Pradesh

  Record only

  WP/28781/2024·19 Dec 2024

• Gallelli Aruna v. The Deputy Commissioner St Ii

  Record only

  WP/30690/2023·17 Dec 2024

• M/S. Kalidindi Real Konsult LLP v. The State Of Andhra Pradesh

  Record only

  WP/28812/2024·17 Dec 2024

• Sudhakar Enterprises v. The State Of Ap

  Record only

  WP/29093/2024·17 Dec 2024

• Adri Steel Private Limited v. The Deputy Commissioner Of State Tax

  Record only

  WP/29347/2024·17 Dec 2024

• Shapoorjipallonji And Company Private Limited v. Union Of INDIA

  Record only

  WP/17717/2021·17 Dec 2024

• Tera Software Limited v. The Assistant Commissioner

  Record only

  WP/24537/2023·17 Dec 2024

• Pavan Granite Metal Works v. The Deputy Assistant Commissioner Of State Tax

  Record only

  WP/29834/2024·17 Dec 2024

• M/S. Sree Sai Sanjana Fruit Products v. Superintendent Of Central Tax

  Record only

  WP/23136/2024·17 Dec 2024

• M/S. Sfc Environmental Technologies Limited v. Union Of INDIA

  Record only

  WP/29742/2024·17 Dec 2024

• Raam Autobahn INDIA Private Limited v. The Assistant Commissioner

  Record only

  WP/10549/2023·17 Dec 2024

• M/S. Vijay Prestressed Products (P) LTD. v. The Commercial Tax Officer

  Record only

  WP/14957/2009·17 Dec 2024

• Kalidindi Real Konsult LLP v. The Assistant Commissioner Of State Tax

  Record only

  WP/28720/2024·17 Dec 2024

• Sfc Environmental Technologies Limited v. Union Of INDIA

  Record only

  WP/29748/2024·17 Dec 2024

• Vemula Veera Swamy v. The State Of Andhra Pradesh

  Record only

  WP/29587/2024·17 Dec 2024

• M/S. Chethan Infra v. The Assistant Commissioner(St)(Fac)

  Record only

  WP/29733/2024·17 Dec 2024

• Shri Sreenivasa Rao Vattem v. The Deputy Assistant Commissioner Of State Tax

  Record only

  WP/29805/2024·17 Dec 2024

• M/S. Kpc Projects Limited v. The State Of Andhra Pradesh

  Record only

  WP/12163/2023·16 Dec 2024

• M/S. Raghavendra Securities v. The State Of Andhra Pradesh

  Record only

  WP/16103/2024·16 Dec 2024

• Pooja Constructions v. The State Of Ap

  Record only

  WP/23262/2024·15 Dec 2024

• Suguna Sponge And Power Private Limited v. The Superintendent Of Central Tax

  Record only

  WP/11338/2024·12 Dec 2024

• Megham Venkata Ratnam v. The State Of Andhra Pradesh

  Record only

  WP/17677/2014·12 Dec 2024

• Kvs Constructions v. The Assistant Commissioner

  Record only

  WP/27623/2024·12 Dec 2024

• Megham Prasada Rao v. The State Of Andhra Pradesh

  Record only

  WP/19772/2022·12 Dec 2024

• M/S. V.R. Nimran Private Limited v. The Deputy Assistant Commissioner(St)

  Record only

  WP/29349/2024·11 Dec 2024

• K Jyothi v. The State Of Andhra Pradesh

  Record only

  WP/29046/2024·11 Dec 2024

• Sri Lakhinana Vishnu Murthy v. The State Of Ap

  Record only

  WP/38477/2022·11 Dec 2024

• M/S. Kanthika Exports v. The Commercial Tax Officer

  Record only

  WP/17630/2024·10 Dec 2024

• Sri Rajini Gold v. The Assistant Commissioner Of Tax

  Record only

  WP/24121/2024·10 Dec 2024

• Dish Tv INDIA LTD v. The State Of Andhra Pradesh

  Record only

  WP/28017/2024·10 Dec 2024

• Usman Enterprises v. The Assistant Commissioner (St)

  Record only

  WP/25590/2024·10 Dec 2024

• Cherish INDIA Exports v. The Assistant Commissioner Of State Tax

  Record only

  WP/17495/2024·10 Dec 2024

• Botlagunta Hari Babu v. The State Of Ap

  Record only

  WP/17713/2024·10 Dec 2024

• Khaja Peer Shaik (Proprietor M/S Khaja Steels) v. The Assistant Commissioner(St)

  Record only

  WP/28357/2024·10 Dec 2024

• Sri Ram Pharmaceuticals v. The State Of Andhra Pradesh

  Record only

  WP/28940/2024·10 Dec 2024

• Usman Enterprises v. The Assistant Commissioner (St)

  Record only

  WP/25707/2024·10 Dec 2024

• Dish Tv INDIA LTD v. The State Of Andhra Pradesh

  Record only

  WP/28020/2024·10 Dec 2024

• Water Supply Contractors Association v. Principal Secretary

  Record only

  WP/22566/2024·10 Dec 2024

• M/S. Sri Vijaya Visakha Milk Producers Company LTD. v. Asst. Commissioner Of Central Tax

  Record only

  WP/254/2024·9 Dec 2024

• Ghanta Siva Prasad v. The State Of Andhra Pradesh

  Record only

  WP/1952/2022·8 Dec 2024

• M. Gunaseelan v. The State Of Andhra Pradesh

  Record only

  CRLP/8881/2024·8 Dec 2024

• Vaddiraju Krishnaveni v. The State Of Ap

  Record only

  WP/26015/2024·5 Dec 2024

• Commissioner Of Customs Central Excise And Service Tax, Tirupati Commissionerate v. Dalmia Cement(Bharat) LTD.

  Record only

  CEA/184/2018·5 Dec 2024

• M/S Vasavi Agencies v. The Assistant Commissioner - Central Tax

  Record only

  WP/12984/2024·4 Dec 2024

• M/S. Jayaraj Agencies v. The Union Of INDIA

  Record only

  WP/12996/2024·4 Dec 2024

• Parti Sai Contractors Private Limited v. The Assistant Commissioner

  Record only

  WP/28410/2024·3 Dec 2024

• Sun Corporation v. Assistant Commissioner

  Record only

  WP/27683/2024·3 Dec 2024

• Sun Corporation v. Assistant Commissioner

  Record only

  WP/27688/2024·3 Dec 2024

• M/S.Sai Traders v. Assistant Commissioner

  Record only

  WP/27135/2024·3 Dec 2024

• M/S.Arikatia Venkateswarlu v. Assistant Commissioner (St)

  Record only

  WP/24449/2024·3 Dec 2024

• Arvapalli Srinivas Rao v. The State Of Andhra Pradesh

  Record only

  WP/26813/2024·3 Dec 2024

• Sun Corporation v. Assistant Commissioner

  Record only

  WP/27435/2024·3 Dec 2024

• Sri Hanuma Enterprises v. The Assistant Commissioner Of State Tax

  Record only

  WP/27558/2024·3 Dec 2024

• Dish Tv INDIA LTD. v. Assistant Commissioner State Tax

  Record only

  WP/25366/2024·28 Nov 2024

• K Ravi Kumar v. The Deputy Assistant Commissioner

  Record only

  WP/21434/2024·26 Nov 2024

• Nelaturu Ubedulla v. The Assistant Commissioner (St) (Fac)

  Record only

  WP/15920/2024·26 Nov 2024

• K Ravi Kumar v. The Deputy Assistant Commissioner

  Record only

  WP/21293/2024·26 Nov 2024

• K P C Projects Limited v. The Andhra Pradesh Industrial Infrastructure Corporation Limited

  Record only

  WP/20417/2024·26 Nov 2024

• Vidhata Pen Store v. Assistant Commissioner Of State Tax

  Record only

  WP/10802/2024·26 Nov 2024

• Sri Chavala Sridhar v. The Deputy Assistant Commissioner

  Record only

  WP/17045/2024·26 Nov 2024

• Gem Granites Private Limited v. Deputy Commissioner (St)

  Record only

  WP/26969/2024·26 Nov 2024

• M/S. Seil Energy INDIA Limited v. The Union Of INDIA

  Record only

  WP/20001/2023·26 Nov 2024

• M/S. Srivari Enterprises v. The Assistant Commissioner Of State Tax

  Record only

  WP/25036/2024·26 Nov 2024

• Sri Kanaka Durga Iron Depot v. The Assistant Director 5

  Record only

  WP/23891/2024·26 Nov 2024

• M/S. Srivari Enterprises v. The Assistant Commissioner Of State Tax

  Record only

  WP/25038/2024·26 Nov 2024

• Basha Enterprises v. The Assistant Commissioner

  Record only

  WP/20223/2024·26 Nov 2024

• K Ravi Kumar v. The Deputy Assistant Commissioner

  Record only

  WP/21285/2024·26 Nov 2024

• M/S.K.Ravi Kumar v. The Deputy Assistant Commissioner (St)-I

  Record only

  WP/21281/2024·26 Nov 2024

• M/S.Pvr Enterprises v. The Deputy Assistant Commissioner (St)

  Record only

  WP/24500/2024·26 Nov 2024

• S P N Minerals v. The Assistant Commissioner(St)

  Record only

  WP/21746/2024·26 Nov 2024

• M/S.Seil Energy INDIA Limited v. The Union Of INDIA

  Record only

  WP/11521/2023·26 Nov 2024

• M/S.K.Ravi Kumar v. The Deputy Assistant Commissioner (St)-I

  Record only

  WP/21450/2024·26 Nov 2024

• Sri Lakshmi Narasimha Traders v. The Assistant Commissioner (St)

  Record only

  WP/19113/2024·26 Nov 2024

• Shri Thandava Krishna Jasti v. The Deputy Assistant Commissioner Of State Tax

  Record only

  WP/26721/2024·24 Nov 2024

• M/S. Hindustan Construction Corporation v. The Deputy Assistant Commissioner

  Record only

  WP/26670/2024·24 Nov 2024

• Hindustan Construction Corporation v. The Deputy Assistant Commissioner

  Record only

  WP/26720/2024·24 Nov 2024

• Prasanna Constructions v. The Assistant Commissioner Of Central Tax

  Record only

  WP/25893/2024·24 Nov 2024