Andhra Pradesh High Court GST Judgments — 2025

1,370 judgments. Showing the 100 most recent.

• Sake Raja Sekhar v. The State Of Ap

  Record only

  WP/36612/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31089/2024·30 Dec 2025

• Jyothi Computer Services v. Assistant Commissioner

  Record only

  WP/35931/2025·30 Dec 2025

• Karteek Kumar Reddy Settipalli v. The State Of Andhra Pradesh

  Record only

  WP/35687/2025·30 Dec 2025

• M/S. Rk Infracorp Private Limited v. Assistant Commissioner (State Tax)

  Record only

  WP/32737/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28354/2025·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31068/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31119/2024·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31095/2024·30 Dec 2025

• Sree Varalakshmi Transports v. Assistant Commissioner

  Record only

  WP/35660/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Princiapl Commissioner Of Central Tax

  Record only

  WP/28363/2025·30 Dec 2025

• Meka Dredging Company Private Limited v. The Deputy Assistant Commissioner-Ii

  Record only

  WP/34558/2025·30 Dec 2025

• Sri Ganesh Steels And Cements v. The Additional Commissioner Of Central Tax

  Record only

  WP/34400/2025·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28356/2025·30 Dec 2025

• M/S Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31057/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31066/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31114/2024·30 Dec 2025

• Maata Asiritalli Services v. The Deputy Assistant Commissioner

  Record only

  WP/31351/2025·30 Dec 2025

• M/S Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31087/2024·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28349/2025·30 Dec 2025

• J S R Infraa v. Assistant Commissioner

  Record only

  WP/36503/2025·30 Dec 2025

• M/S Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31111/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/21938/2024·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31116/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28365/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28362/2025·30 Dec 2025

• M/S Lakshmi Ganesh Agro Fertilizers Private Limited v. The Union Of INDIA

  Record only

  WP/18280/2025·30 Dec 2025

• Sree Siva Sai Builders v. The Superintendent Of State Tax

  Record only

  WP/36628/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28355/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31107/2024·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31060/2024·30 Dec 2025

• M/S. Venkata Sai Stone Crusher v. Assistant Commissioner

  Record only

  WP/36039/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/14434/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31067/2024·30 Dec 2025

• Sai Krishna Contract Works v. The Deputy Assistant Commissioner

  Record only

  WP/32212/2025·30 Dec 2025

• Sree Varalakshmi Transports v. Assistant Commissioner

  Record only

  WP/35657/2025·30 Dec 2025

• M/S. Integral Trading And Logistics v. The Assistant Commissioner (St)

  Record only

  WP/35066/2025·30 Dec 2025

• Integral Trading And Logistics v. The Assistant Commissioner(St)

  Record only

  WP/35069/2025·30 Dec 2025

• S K Granites v. The Assistant Commissioner Of State Taxes

  Record only

  WP/36784/2025·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/14436/2025·30 Dec 2025

• Venkata Sai Stone Crusher v. Assistant Commissioner

  Record only

  WP/36043/2025·30 Dec 2025

• Narsimha Electrical Contractor v. The Assistant Commissioner Of Central Tax

  Record only

  WP/36557/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/31086/2024·30 Dec 2025

• M/S. Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

  Record only

  WP/28351/2025·30 Dec 2025

• Seil Energy INDIA Limited v. The Principal Commissioner Of Entral Tax

  Record only

  WP/14439/2025·30 Dec 2025

• Sree Varalakshmi Transports v. Assistant Commissioner (St)

  Record only

  WP/35568/2025·30 Dec 2025

• Sri. Yalla Srinivasula Reddy v. State Of Andhra Pradesh

  Record only

  WP/27581/2025·29 Dec 2025

• M/S. Sree Datla Constructions v. The State Of Andhra Pradesh

  Record only

  WP/22544/2025·28 Dec 2025

• Bhoopalam Srinivasulu v. The State Of Andhra Pradesh

  Record only

  WP/9034/2023·23 Dec 2025

• Sree Sai Sanjana Fruit Producrts v. Superintendent Of Central Tax

  Record only

  WP/20826/2025·23 Dec 2025

• The Official Liquidator v. A

  Record only

  COMPA/11/2025·23 Dec 2025

• Premium Enterprises v. The Superintendent Of Central Tax

  Record only

  WP/35946/2025·23 Dec 2025

• Shirdi Sai Enterprises v. The Deputy Assistant Commissioner Of State Tax

  Record only

  WP/26594/2025·23 Dec 2025

• M/S. Ndm Traders v. The Deputy Assistant Commissioner (St)-Iii

  Record only

  WP/34604/2025·23 Dec 2025

• M/S.Goms Electricals PVT LTD v. The Assistant Commissioner

  Record only

  WP/35060/2025·23 Dec 2025

• Vardaman Enterprises v. The State Of Andhra Pradesh

  Record only

  WP/35766/2025·23 Dec 2025

• M/S Arka Green Power Private Limited v. The State Of Andhra Pradesh

  Record only

  WP/11989/2022·23 Dec 2025

• Maharaja Bullion v. The Union Of INDIA

  Record only

  WP/35350/2025·23 Dec 2025

• M/S. Arka Green Power Private Limited v. The State Of Andhra Pradesh

  Record only

  WP/12770/2022·23 Dec 2025

• Ndm Traders v. The Deputy Assistant Commissioner

  Record only

  WP/35164/2025·23 Dec 2025

• M/S. Arka Green Power Private Limited v. The State Of Ap.

  Record only

  WP/12822/2022·23 Dec 2025

• Swathi Engineering Constructions v. The Assistant Commissioner (St)

  Record only

  WP/26278/2025·23 Dec 2025

• Official Liquidator v. Nil

  Record only

  COMPA/7/2025·23 Dec 2025

• Baratam Satish v. The Joint Commissioner Of Central Tax

  Record only

  WP/6029/2025·23 Dec 2025

• M/S. Ndm Traders v. The Deputy Assistant Commissioner (St)-Iii

  Record only

  WP/34624/2025·23 Dec 2025

• M/S. Arka Green Power Private Limited v. The State Of Andhra Pradesh

  Record only

  WP/12773/2022·23 Dec 2025

• Sri Ramesh Chongala v. The Principal Commissioner Of Customs And Central Tax

  Record only

  WP/34768/2025·23 Dec 2025

• The Official Liquidator v. Xx

  Record only

  COMPA/10/2025·22 Dec 2025

• Ch. Chandrasekhar v. The State Of Andhra Pradesh

  Record only

  WP/10117/2025·22 Dec 2025

• Ramireddy Venkata Ramareddy v. The State Of Andhra Pradesh

  Record only

  WP/34252/2025·22 Dec 2025

• Somu Satyanarayana v. The State Of Andhra Pradesh

  Record only

  WP/29674/2025·21 Dec 2025

• Vemuri Satya Sai Vara Prasad v. The State Of Andhra Pradesh

  Record only

  WP/4133/2023·21 Dec 2025

• A G R N Murthy v. The State Of Ap

  Record only

  WP/29647/2025·21 Dec 2025

• M/S. Krishak Bharati Co-Operative LTD. v. The State Of Andhra Pradesh

  Record only

  WP/5883/2023·17 Dec 2025

• M/S. Arka Green Power Private Limited v. The State Of Andhra Pradesh

  Record only

  WP/19159/2023·16 Dec 2025

• M/S. C.K. Steels v. Union Of INDIA

  Record only

  WP/26358/2022·9 Dec 2025

• Uppu Siva Rao v. The State Of Ap

  Record only

  WP/34457/2025·9 Dec 2025

• Sree Venkateswara Developers v. The Assistant Commissioner Of State Taxes

  Record only

  WP/19549/2025·9 Dec 2025

• M/S. Crayonz v. The Assistant Commissioner(State Taxes) Fac

  Record only

  WP/33256/2025·9 Dec 2025

• C Balaramudu v. The Assistant Commissioner (St)

  Record only

  WP/14649/2023·9 Dec 2025

• M/S Lakshmi Agencies v. Superintendent Of Central Tax

  Record only

  WP/7321/2025·9 Dec 2025

• Gold Gain Jewellers v. The Assistant Commissioner

  Record only

  WP/30455/2025·9 Dec 2025

• M/S Sri Venkateswara Traders v. The State Of Andhra Pradesh

  Record only

  WP/18902/2025·9 Dec 2025

• C Balaramudu v. The Assistant Commissioner (St)

  Record only

  WP/14596/2023·9 Dec 2025

• M/S Urc Construction PVT LTD v. State Of Ap

  Record only

  WP/21700/2020·9 Dec 2025

• Divya Computers v. The Deputy Assistant Commissioner

  Record only

  WP/34156/2025·9 Dec 2025

• Sri Ram Granites v. The Assistant Commissioner

  Record only

  WP/18196/2025·9 Dec 2025

• M/S. Ushabala Chits Private Limited v. The Commissionner Of State Tax

  Record only

  WP/14745/2021·9 Dec 2025

• Gudiseva Nagendram v. The State Of Andhra Pradesh

  Record only

  WP/1787/2025·9 Dec 2025

• M/S Madhavi Engineering Constructions v. Assistant Commissioner (State Tax)

  Record only

  WP/21170/2023·9 Dec 2025

• Maravati Agro Engineering Works v. The Deputy Assistant Commissioner

  Record only

  WP/34201/2025·9 Dec 2025

• M/S. Bhavani Constructions v. The Additional Commissioner (St)

  Record only

  WP/34211/2025·9 Dec 2025

• Jayaram Kumar Kodali v. The Additional Commissioner

  Record only

  WP/32911/2025·9 Dec 2025

• M/S Jayaram Kumar Kodali v. The Assistant Commissioner

  Record only

  WP/32909/2025·9 Dec 2025

• Vijaya Durga Engineering Works v. The Additional Commissioner(St) And Appellate Authority

  Record only

  WP/33439/2025·9 Dec 2025

• Janardhana Engineering Works v. The Assistant Commissioner (St)

  Record only

  WP/33289/2025·9 Dec 2025

• M/S Sri Venkateswara Traders v. The State Of Andhra Pradesh

  Record only

  WP/18887/2025·9 Dec 2025

• Varre Hari Babu v. The Deputy Assistant Commissioner

  Record only

  WP/18661/2025·9 Dec 2025

• P Kumar Raja v. The State Of Andhra Pradesh

  Record only

  WP/31992/2025·8 Dec 2025

• Thirumala Constructions v. The State Of Andhra Pradesh

  Record only

  WP/31871/2025·8 Dec 2025