Andhra Pradesh High Court GST Judgments — 2026

1,184 judgments. Showing the 100 most recent.

• D. Raveendra Prasad v. The Union Of INDIA

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  WP/26518/2026·16 Sept 2026

• K Sandeep Naidu v. The Assistant Commissioner (St)

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  WP/21273/2026·16 Sept 2026

• Leela Krishna Paints v. The Assistant Commissoner (St)-Ii

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  WP/26393/2026·16 Sept 2026

• Venspra Impex v. The Deputy Commissioner(St)

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  WP/26359/2026·15 Sept 2026

• M/S Ushodaya Lorry Transport v. Union Of INDIA

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  WP/20268/2025·15 Sept 2026

• Sri Sai Nadha Educational Society v. The Additional Commissioner

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  WP/27518/2024·14 Sept 2026

• Sri Sai Nadha Educational Society v. The Additional Commissioner

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  WP/27323/2024·14 Sept 2026

• Sri G. Venkateshwara Rao v. The State Of Andhra Pradesh

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  WP/18910/2026·10 Sept 2026

• Nasbabu Constructions Private Limited v. The State Of Andhra Pradesh

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  WP/21110/2026·10 Sept 2026

• Chaitanya Infra Private Limited v. The Deputy Commissioner Of State Taxes

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  WP/26036/2026·10 Sept 2026

• M/S Saleem Traders v. Assistant Commissioner (State Tax)

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  WP/20384/2024·8 Sept 2026

• M/S Shaik Enterprises v. Deputy Commissioner Of State Tax

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  WP/6755/2025·8 Sept 2026

• Shafiya Agencies v. Assistant Commissioner (State Tax)

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  WP/20385/2024·8 Sept 2026

• M/S Mooram Kiran Kumar Reddy v. Assistant Commissioner Of Central Tax

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  WP/23724/2026·8 Sept 2026

• Ghanti Chinnababu v. The State Of Ap

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  WP/15202/2025·8 Sept 2026

• Giridhara Venkata Ramana Nallam v. The State Of Andhra Pradesh

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  WP/25642/2026·8 Sept 2026

• M/S Medicaid v. The Additional Commissioner (St) (Fac)

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  WP/22886/2026·7 Sept 2026

• M/S Medicaid v. The Additional Commissioner (St)(Fac)

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  WP/22887/2026·7 Sept 2026

• M Sudhakararao v. State Of Andhra Pradesh

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  WP/15734/2025·7 Sept 2026

• M/S. Bismillah Oils v. The Assistant Commissioner (State Taxes)

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  WP/24973/2026·7 Sept 2026

• M/S. Bhavatee Kisan Zone v. The Superintendent Of Central Tax

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  WP/25068/2026·6 Sept 2026

• M/S. Sri Sai Ganapathi Rice Industries v. State Of Andhra Pradesh

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  WP/24914/2026·2 Sept 2026

• M/S Pavithra Foam Products v. The Reserve Bank Of INDIA

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  WP/21976/2024·2 Sept 2026

• Pujitha Industries v. The Reserve Bank Of INDIA

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  WP/21975/2024·2 Sept 2026

• M/S Udayam Constructions v. The State Of Andhra Pradesh

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  WP/10479/2026·2 Sept 2026

• Hanon Automotive Systems Private Limited v. The State Of Ap

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  WP/32792/2023·2 Sept 2026

• M/S. Gopi Krishna Traders v. The Assistant Commissioner (State Taxes)

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  WP/20781/2026·2 Sept 2026

• Guddati Subbarao v. The State Of Andhra Pradesh

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  WP/22131/2026·1 Sept 2026

• Sri Gayathri Devi Engineering Services v. The Assistant Commissioner (St)

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  WP/24530/2026·31 Aug 2026

• Sri Gayathri Devi Engineering Services v. The Assistant Commissioner(St)

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  WP/24518/2026·31 Aug 2026

• M/S. Lswarya Granates And Minerals v. The Assistant Commissioner St

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  WP/24516/2026·31 Aug 2026

• Dakarapu Premakumari v. The State Of Andhra Pradesh

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  WP/2679/2026·31 Aug 2026

• M/S. Sri Gayathri Devi Engineering Services v. The Assistant Commissioner (St)

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  WP/24524/2026·31 Aug 2026

• M/S Sri Gayathri Devi Engineering Services v. The Assistant Commissioner (St)

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  WP/24520/2026·31 Aug 2026

• Sri Gayathri Devi Engineering Services v. The Assistant Commissioner(St)

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  WP/24554/2026·31 Aug 2026

• Iswarya Granites And Minerals v. The Assistant Commissioner St

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  WP/24553/2026·31 Aug 2026

• M/S. Sri Nr Constructions v. The Assistant Commissioner(State Taxes)

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  WP/10499/2026·31 Aug 2026

• Rkn Projects Private LTD v. The State Of Andhra Pradesh

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  WP/24070/2026·30 Aug 2026

• Sai Ram Pharmaceuticals v. The State Of Andhra Pradesh

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  WP/20538/2026·30 Aug 2026

• Pyna Srinivas v. The State Of Ap

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  WP/11756/2026·30 Aug 2026

• M/S Gk Enterprises v. The Assistant Commissioner (St)

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  WP/24147/2026·24 Aug 2026

• Asn Traders v. The Assistant Commissioner (St)

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  WP/23030/2026·24 Aug 2026

• M/S. Asn Traders v. The Assistant Commissioner (St)

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  WP/22905/2026·24 Aug 2026

• Madduru Khader Hussain v. Assistant Commissioner

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  WP/24132/2026·24 Aug 2026

• M/S. Hari Lime Industries, Guntur District v. The State Of A.P. Hyderabad & Another

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  WP/20982/2007·23 Aug 2026

• M/S. Sri Sal Surya Ceramic Industries v. The Assistant Comissioner State Taxes

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  WP/24024/2026·23 Aug 2026

• Sandeep Ravindra Engineeras And Contractors v. The State Of Andhra Pradesh

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  WP/17579/2026·23 Aug 2026

• Yedla Ramana v. The Deputy Commissioner Of Central Tax

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  WP/24079/2026·23 Aug 2026

• M/S. Eswar Print N Pack Private Limited v. The Union Of INDIA

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  WP/24071/2026·23 Aug 2026

• M/S. Ramana Reddy Dande v. The Assistant Commissioner (St) Fac

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  WP/23904/2026·19 Aug 2026

• M/S. G. Bhaskar Reddy Bhanumukkala v. The Deputy Assistant Commissioner(St)

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  WP/23692/2026·19 Aug 2026

• Garlapati Industries v. The State Of Andhra Pradesh

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  WP/3788/2026·18 Aug 2026

• M/S.Vijaya Venkata Durga Oil Traders, Vijayawada v. The Commercial Tax Officer, Vijayawada & Another

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  WP/23681/2007·17 Aug 2026

• M/S.Vijaya Venkata Durga Oil Traders, Vijayawada. v. Commr. Officer, Vijayawada And Another

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  WP/9427/2007·17 Aug 2026

• Global Nmtc Private Limited v. The Assistant Commissioner(State Tax)

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  WP/23491/2026·17 Aug 2026

• The Commissioner Of Customs, Central Excise And Service Tax, Guntur v. M/S Madras Cements Limited

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  CEA/12/2021·17 Aug 2026

• The Commissioner Of Customs v. M/S. Madras Cements LTD

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  CEA/21/2020·17 Aug 2026

• M/S. Goodwill Insulations v. The Assistant Commissioner(St)(Fac)

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  WP/22232/2026·13 Aug 2026

• M/S. Goodwill Insulations v. The Assistant Commissioner (St) (Fac)

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  WP/22229/2026·13 Aug 2026

• M/S. Sri Vijaya Traders v. The Assistant Commissioner (State Taxes)

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  WP/23181/2026·13 Aug 2026

• Addepalli Sravanthi v. The State Of Andhra Pradesh

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  WP/22909/2026·12 Aug 2026

• M/S. G M R A Shaha Iron Steels v. The Assistant Commissioner (State Tax)

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  WP/22817/2026·12 Aug 2026

• Sai Divya Apparels And Fashions Private Limited v. The Joint Commissioner(Appeals)

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  WP/22951/2026·12 Aug 2026

• T Ramesh Kumar Reddy v. The State Of Andhra Pradesh

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  WP/20329/2026·11 Aug 2026

• M/S Sri Raja Rajeswari Security Services v. State Of Andhra Pradesh

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  WA/449/2025·11 Aug 2026

• Katevarapu Prameela Devi v. Hindustan Petroleum Corporation LTD

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  WP/4713/2024·10 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/14348/2022·9 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24057/2021·9 Aug 2026

• M/S Indorama INDIA Private Limited (Formerly M/S. Ircagrochemicals PVT. LTD) v. State Of Andhra Pradesh

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  WP/24542/2021·9 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24065/2021·9 Aug 2026

• M/S. Sadasiva Works v. The Assistant Commissioner (St)

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  WP/22409/2026·9 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24116/2021·9 Aug 2026

• Lndorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24575/2021·9 Aug 2026

• Sri Bramaramba Mallikarjuna District Tribal Rural Development Society v. The State Of Andhra Pradesh

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  WP/22624/2026·9 Aug 2026

• M/S Lndorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24175/2021·9 Aug 2026

• M/S Siba Agencies v. The Assistant Commissioner (State Taxes)

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  WP/22472/2026·9 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24533/2021·9 Aug 2026

• M/S Indorama INDIA Private Limited v. State Of Andhra Pradesh

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  WP/24538/2021·9 Aug 2026

• G Amarnatha Reddy v. The Assistant Commissioner (St)

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  WP/22389/2026·6 Aug 2026

• Cmr Infra Private Limited v. The Union Of INDIA

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  WP/21752/2026·6 Aug 2026

• M/S. Sri Suneetha Traders v. Superintendent Of Central Tax

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  WP/22331/2026·6 Aug 2026

• Nalamotu Chakravarthy v. The State Of Andhra Pradesh

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  WP/22243/2026·6 Aug 2026

• M/S.Venkateswara Traders v. Superintendent Of Central Tax

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  WP/22319/2026·6 Aug 2026

• Sri Lakshmi Ganga Bhavani Traders v. The Assistant Commissioner

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  WP/6379/2025·5 Aug 2026

• Dakarapu Anil Babu v. The State Of Andhra Pradesh

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  WP/7696/2024·5 Aug 2026

• K Kalim Basha v. The State Of Ap

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  WP/1063/2023·5 Aug 2026

• M/S.Pr Industries v. The Assistant Commissioner (St)

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  WP/22160/2026·5 Aug 2026

• U Bharath Kumar Reddy Or Vulavala Bharath Kumar Reddy v. The Assistant Commissioner Of Central Tax

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  WP/13222/2026·5 Aug 2026

• Sri Venkateswara Electricals v. The Assistant Commissioner (St)-Ii

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  WP/22169/2026·5 Aug 2026

• M/S.H.R.Constructions v. Superintendent Of Central Tax

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  WP/12234/2021·5 Aug 2026

• M/S Boon Estates v. The Union Of INDIA

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  WP/22095/2026·5 Aug 2026

• Jarugu Harinadha Reddy(Died) v. Assistant Commissioner(St)

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  WP/22040/2026·5 Aug 2026

• M/S.Sri Lakshmi Ganga Bhavani Traders v. The Assistant Commissioner (St)

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  WP/20774/2025·5 Aug 2026

• Union Quality Plastics Limited v. Assistant Commissioner State Tax

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  WP/21875/2026·4 Aug 2026

• Union Quality Plastics Limited v. Assistant Commissioner State Tax

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  WP/21878/2026·4 Aug 2026

• Padiri Srikanth v. The Union Of INDIA

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  WP/16131/2025·4 Aug 2026

• T Lokeswar v. The State Of Ap

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  WP/4544/2026·4 Aug 2026

• M/S. S. Maheswar v. The Assistant Commissioner (St)

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  WP/20800/2026·4 Aug 2026

• Sri Esukapalli Nagaraju v. The State Of Andhra Pradesh

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  WP/13601/2026·4 Aug 2026

• K. Krishna Prasad v. The State Of Andhra Pradesh

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  WP/9204/2026·4 Aug 2026