Sri Sreenivasa Granites vs. The State Of Andhra Pradesh
WP/27012/2026HC Andhra PradeshGSTCNR APHC01048249202629 September 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
No AI summary yet for this judgment.
Cause title — parties, addresses and appearances
50
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI.
MAIN CASE No. W.P.No.27012 of 2026
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE
28.09.
2026
NJS, J & TCDS,J.
List the matter on 30.09.2026 “for orders”.
_______ NJS, J
_______ TCDS, J
KS
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.