M/S Sri Sivasai Minerals vs. The State Of Andhra Pradesh
No AI summary yet for this judgment.
Cause title — parties, addresses and appearances
OFFICE NOTE
16.10.2026 NJS, J & TCDS, J
Heard Smt.Y. Maha Lakshmi, learned counsel appearing for the petitioners.
Mr. G. Vivekanand, learned counsel takes notice on behalf of the respondents and seeks time to file counter.
List on 11.12.2026. _____ NJS, J
_______ TCDS, J GVK
The judgment continues below.
Read the full judgment
A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.
Reproduced from the public record of the Andhra Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.