M/S. Vajram Infra Material Industries vs. The State Of Andhra Pradesh
WP/30552/2026HC Andhra PradeshGSTCNR APHC01054504202626 October 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: Writ Petition of 30552 of 2026
PROCEEDING SHEET
SL.
NO.
DATE
OFFICE NOTE 01 26.10.2026 NJS,J & TCDS,J
List on 27.10.2026 under the caption ‘for orders’. ______ NJS, J
_______ TCDS,J Ssv
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