Ms Garapati Vyshnavi vs. The Deputy Assistant Commissioner (St)
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Cause title — parties, addresses and appearances
OFFICE NOTE 01. 01.10.2026 NJS,J & TCDS,J
To enable Mr. S.A.V. Sai Kumar, learned Assistant Government Pleader for Commercial Tax representing the respondent Nos.1, 2 and 4, to secure instructions in the matter, list on 05.10.2026 in the “Motion List”.
_______ NJS,J
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TCDS,J Ksj
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