The Directorate General Of GST Intelligence vs. The State Of Andhra Pradesh
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Cause title — parties, addresses and appearances
OFFICE NOTE
2026 Dr.YLR, J
Heard Sri Y.N.Vivekananda, learned Senior Standing Counsel for the petitioner and Sri K.S.Murthy, learned Senior Counsel appearing on behalf of Sri Kona N.D.V.Ramana Rao, learned counsel for respondent No.2 and learned Assistant Public Prosecutor.
For orders, list on 15.10.2026. __________ Dr.YLR, J Pmk
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