M/S. Bsn Life Sciences vs. Assistant Commissioner (St)
WP/27647/2026HC Andhra PradeshGSTCNR APHC01049409202630 September 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: W.P. No. 27647 of 2026
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
01.
28.09.2026 NJS, J & TCDS, J
List on 29.09.2026. In the meanwhile, deficit court fee shall be paid and Memo to that effect shall be filed.
_____ NJS, J
_______ TCDS, J GVK
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