Ken Fab LLP vs. The Deputy Assistant Commissioner Of State Tax-Ii
WP/29826/2026HC Andhra PradeshGSTCNR APHC01054395202612 October 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
Writ Petition No:29826 of 2026
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE
13.10.
2026 NJS,J & TCDS,J
_______ NJS,J
________
TCDS,J Ksj
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