Andhra Pradesh High Court GST Judgments — 2026

1,301 judgments, newest first. Page 13 of 14.

M/S. Vandana Tours And Travels vs. The Assistant Commissioner (St)

WP/3433/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.S Bags Constructions vs. The Assistant Commissioner

WP/3461/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Halliburton Offshore Services Inc vs. Union Of INDIA

WP/14517/2023HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Vishnu Medical And Fancy vs. The Commissioner

WP/3957/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Kolli Projects vs. The Assistant Commissioner (State Taxes)

WP/3087/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Kgc Shopping Mall vs. The Deputy Assistant Commissioner

WP/3856/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Eastern Power Distribution Company Of Andhra Pradesh Limited vs. The State Of Andhra Pradesh

WP/3967/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Gilaka Venkateswarlu vs. The Assistant Commissioner Of State Taxes

WP/3118/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Rupa Sri Narsary Woo vs. The Superintendent Of Central Tax

WP/3551/2026HC Andhra Pradesh10 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

N Ashok vs. The State Of Andhra Pradesh

WP/27065/2023HC Andhra Pradesh09 Feb 2026

Bench: SUBBA REDDY SATTI

Kambham Ramana Reddy vs. State Of Andhra Pradesh

WP/20343/2025HC Andhra Pradesh09 Feb 2026

Bench: TARLADA RAJASEKHAR RAO

M/S. Akr Coastal Jv vs. The Assistant Commissioner(St)

WP/35116/2025HC Andhra Pradesh09 Feb 2026

Bench: RAVI NATH TILHARI,MAHESWARA RAO KUNCHEAM

M/S. Sree Gamini Textiles PVT LTD., Tanuku vs. The Commercial Tax Officer, Tanuku

WP/14240/2006HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Sri Lakshmi Narasimha Communications vs. The State Of Ap

WP/2114/2026HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The State Of Ap, Rep.By State Representative Before Stat, Vi vs. M/S Nachu Satyanarayana, Bheemavaram

TREVC/91/2008HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Kudos Facililty Services vs. The State Of Andhra Pradesh

WP/2871/2026HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sds Ramcides Crop Sceince PVT LTD vs. Dy Assistant Commissioner-I

WP/6193/2018HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Sri Bhargava Minerals vs. The State Of Andhra Pradesh

WP/2388/2026HC Andhra Pradesh08 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.Sri Venkateswara Oil And Food Products vs. The Commercial Tax Officer

WP/4358/2018HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. V R Nirman Private LTD vs. The Assistant Commissioner Central Taxes

WP/34261/2025HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Seil Energy INDIA Limited vs. The Principal Commissioner Of Central Tax

WP/21939/2024HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sowbhagya Enterprises vs. The Assistant Commissioner

WP/3210/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Abhi Enteprises vs. The Deputy Assistant Commissioner

WP/32218/2025HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Vijay Tv And Video Home vs. The Deputy Commissioner

WP/2318/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sri Jai Enterprises vs. The Assistant Commissioner (St)

WP/2678/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Prg Infra vs. The Deputy Commissioner Of State Taxes

WP/3159/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Kovvuri Mani Prakash Reddy vs. Assistant Commissioner

WP/2887/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Seil Energy INDIA Limited vs. The Principal Commissioner Of Central Tax

WP/21936/2024HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Vakada Veera Venkata Satyanarayana Murthy vs. Assistant Commissioner Of State Tax Fac Kakinada Circle

WP/1066/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sri Sai Krishna Traders vs. The Deputy Assistant Commissioner (St)

WP/3221/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Vijaya Steel Corporation vs. The State Of Ap

WP/30648/2025HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Vankela Sudhakar Reddy vs. The State Of Andhra Pradesh

WP/31474/2025HC Andhra Pradesh03 Feb 2026

Bench: SUBBA REDDY SATTI

M/S Seil Energy INDIA Limited vs. The Principal Commissioner Of Central Tax

WP/21933/2024HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Seil Energy INDIA Limited vs. The Principal Commissioner Of Central Tax

WP/21930/2024HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Bigsun Hospitality Private Limited vs. The State Of Andhra Pradesh

WP/2616/2026HC Andhra Pradesh03 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Mr Grandhi Veerabhadra Rao vs. The State Of Ap

WP/593/2023HC Andhra Pradesh03 Feb 2026

Bench: Y. LAKSHMANA RAO

K Prasad And Co vs. The State Of Andhra Pradesh

WP/35110/2025HC Andhra Pradesh02 Feb 2026

Bench: SUBBA REDDY SATTI

Andhra Pradesh State Civil Supplies Corporation Limited vs. The Assistant Commissioner (CT)

WP/21240/2019HC Andhra Pradesh01 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The State Of A.P.Hyd vs. A.Balaram Raju

TRC/142/2003HC Andhra Pradesh01 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Pedda Masthan Enterprises vs. The Deputy Assistant Commissioner (St)-Ii

WP/1379/2026HC Andhra Pradesh30 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

A R Steels vs. The Deputy Assistant Commissioner (St)-I

WP/1438/2026HC Andhra Pradesh30 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. A.R. Steels vs. The Deputy Assistant Commissioner (St)-L

WP/1152/2026HC Andhra Pradesh30 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Pedda Masthan Enterprises vs. The Assistant Commissioner (St)

WP/1363/2026HC Andhra Pradesh30 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Balaji Ready Mix Concrete vs. Union Of INDIA

WP/11644/2023HC Andhra Pradesh28 Jan 2026

Bench: CHEEKATI MANAVENDRANATH ROY,TUHIN KUMAR GEDELA

Devarakonda Balaiah vs. The State Of Andhra Pradesh

WP/2429/2026HC Andhra Pradesh28 Jan 2026

Bench: D RAMESH

Uber INDIA Systems Private Limited vs. Deputy Commissioner Of Central Tax

WP/19740/2024HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.C.Eswara Reddy And Co vs. The Additional Commissioner (St)

WP/2153/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sree Rama Profiles vs. The Deputy Commissioner (St)

WP/36634/2025HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

D Ayyapu Reddy Contractor vs. The Assistant Commissioner

WP/2185/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Thotakura Sujatha vs. The State Of Ap

WP/2240/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Kamma Aruna vs. The State Of Andhra Pradesh

WP/2010/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

K Kambagiri Swamy vs. The State Of Andhra Pradesh

WP/1447/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sree Rama Profiles vs. The Deputy Commissioner (St) (Fac)

WP/36636/2025HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Srimanth Enterprises vs. The Assistant Commissioner

WP/1831/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Ganga Granites vs. The Assistant Commissioner Of State Tax

WP/11383/2023HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.Gayatri Security Service vs. The Assistant Commissioner (St)

WP/2297/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Gayatri Security Service vs. The Assistant Commissioner

WP/2296/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.Gayatri Security Service vs. The Assistant Commissioner (St)

WP/2288/2026HC Andhra Pradesh27 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M. Sreeramulu vs. The State Of Andhra Pradesh

WP/12134/2024HC Andhra Pradesh27 Jan 2026

Bench: RAVI CHEEMALAPATI

M/S Hijaz Traders vs. The Goods And Services Tax Officer

WP/1743/2026HC Andhra Pradesh26 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

D. Mohan Babu vs. The State Of Andhra Pradesh

WP/18487/2024HC Andhra Pradesh26 Jan 2026

Bench: TARLADA RAJASEKHAR RAO

Ajay Kumar Sugandh vs. State Through The Investigating Officer

CRLP/13183/2025HC Andhra Pradesh22 Jan 2026

Bench: Y. LAKSHMANA RAO

M/S. Universal Fire Services Private Limited vs. The Assistant Commissioner (St)

WP/34874/2025HC Andhra Pradesh20 Jan 2026

Bench: JUSTICE,JUSTICE

M/S. Awl Agri Business Limited vs. The Joint Commissioner

WP/28622/2025HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Aparna Organics LTD vs. Additional Commissioner Of Central Tax

WP/25219/2025HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Girijan Primary Cooperative Marketing Society Limited vs. The Deputy Assistant Commissioner (St)

WP/426/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

K Babu Rao Engineering Works vs. The Assistant Commissioner

WP/95/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Wua Akula Ramanna Tank Surepalli vs. The Assistant Commissioner

WP/1160/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Naga Gayatri Stone Crusher vs. The State Of Andhra Pradesh

WP/1450/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Ksr Pride And Properties PVT LTD vs. The Deputy Assistant Commissioner

WP/1245/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

E Vijay Kumar Reddy vs. The Assistant Commissioner

WP/1728/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Yp Chalama Reddy vs. The Assistant Commissioner (St) (Fac)

WP/911/2025HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Kalyani Granites vs. The State Of Andhra Pradesh

WP/3373/2024HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. B V L Granites vs. The Additional Commissioner Of Central Taxes

WP/12412/2025HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Girijan Primary Cooperative Marketing Society Limited vs. The Deputy Assistant Commissioner(St)

WP/427/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Girijan Primary Cooperative Marketing Society Limited vs. The Deputy Assistant Commissioner

WP/429/2026HC Andhra Pradesh20 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Yellipalem Ramesh Reddy HUF vs. The Union Of INDIA

WP/1243/2026HC Andhra Pradesh19 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Thirumala Constructions vs. The State Of Andhra Pradesh

WP/30356/2025HC Andhra Pradesh19 Jan 2026

Bench: TARLADA RAJASEKHAR RAO

Redon Lithium Industries LLP vs. The Deputy Assistant Commissioner

WP/29645/2025HC Andhra Pradesh18 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Sona Enterprises vs. Assistant Commissioner Of Central Tax

WP/15151/2023HC Andhra Pradesh18 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Akr Coastal Jv vs. The Deputy Assistant Commissioner

WP/35094/2025HC Andhra Pradesh07 Jan 2026

Bench: RAVI NATH TILHARI,MAHESWARA RAO KUNCHEAM

Keller Ground Engineering INDIA Private Limited vs. State Of Andhra Pradesh

WP/28711/2023HC Andhra Pradesh07 Jan 2026

Bench: V.SUJATHA

M/S. Sree Rice Industries vs. The State Of Andhra Pradesh

WP/221/2026HC Andhra Pradesh07 Jan 2026

Bench: V.SUJATHA

Samarajyam Polisetty vs. Union Of INDIA

WP/96/2026HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Kesm INDIA LLP vs. Deputy Commissioner (St)

WP/409/2026HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Kothinti Venkata Reddy vs. The Superintendent Of Central Tax

WP/36732/2025HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Ananth Enterprises vs. The Superintendent Of Central Tax

WP/654/2026HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Power Solutions vs. The State Of Ap

WP/29618/2025HC Andhra Pradesh06 Jan 2026

Bench: V.SUJATHA

M/S. Hithaishi Infra Machine vs. The Assistant Commissioner (St) (Fac)

WP/27632/2025HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Jayalakshmi Enterprises vs. The Assistant Commissioner(St)

WP/29105/2024HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Jaya Lakshmi Kc vs. The Assistant Commissioner St

WP/526/2026HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Balaji Constructions vs. The State Of Ap

WP/27905/2025HC Andhra Pradesh06 Jan 2026

Bench: V.SUJATHA

Peethala Sesha Rao vs. The State Of Andhra Pradesh

WP/30658/2025HC Andhra Pradesh06 Jan 2026

Bench: V.SUJATHA

Sri Nandi Enterprises vs. Assistant Commissioner

WP/425/2026HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Subba Rao Malempati vs. The Joint Commissioner Of Central Tax

WP/36547/2025HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Kottu Venkata Subba Rao vs. Assistant Commissioner

WP/7542/2025HC Andhra Pradesh06 Jan 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Akr Coastal Jv vs. The Assistant Commissioner (St) (Fac)

WP/35078/2025HC Andhra Pradesh05 Jan 2026

Bench: RAVI NATH TILHARI,MAHESWARA RAO KUNCHEAM

Sri Radha Hari Millers vs. The State Of Ap

WP/151/2026HC Andhra Pradesh05 Jan 2026

Bench: V.SUJATHA

M/S Power Solutions vs. The State Of Andhra Pradesh

WP/29689/2025HC Andhra Pradesh05 Jan 2026

Bench: V.SUJATHA

U Sri Rama Murthy vs. The State Of Andhra Pradesh

WP/34485/2025HC Andhra Pradesh04 Jan 2026

Bench: V.SUJATHA

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