Andhra Pradesh High Court GST Judgments — 2026

1,301 judgments, newest first. Page 12 of 14.

The Official Liquidator vs. Nil

COMPA/27/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/21/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/13/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/24/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Re

COMPA/32/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/29/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/14/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/17/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/30/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/16/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/18/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Re

COMPA/15/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/22/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/25/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/20/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Re

COMPA/19/2026HC Andhra Pradesh26 Feb 2026

Bench: V.SUJATHA

M/S. Krishna Sai Granites vs. The Joint Commissioner Of Central Taxes

WP/8500/2024HC Andhra Pradesh25 Feb 2026

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Krishna Sai Granites (INDIA) Private Limited vs. The Joint Commissioner Of Central Taxes

WP/8499/2024HC Andhra Pradesh25 Feb 2026

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Aroha Global vs. The Superintendent Of Central Tax

WP/4003/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

U B Constructions vs. The Superintendent Of Central Tax

WP/5361/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sugna Sponge And Power Private Limited vs. The Assistant Commissioner Of State Tax

WP/4782/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

V S Padma Boiled And Raw vs. The Dy Commissioner

WP/811/2019HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

D Subhasini Devi vs. The Assistant Commissioner

WP/5325/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

A Narayana vs. The State Of Ap

WP/22589/2023HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Jyothi Constructions vs. The State Of Andhra Pradesh

WP/4745/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Venkateswara Modern Rice Mill vs. The Deputy Commissioner (St) And 4 Other

WP/2575/2019HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Green Gold Global Resources LLP vs. The State Of Ap

WP/1080/2024HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

V Venkateswara Reddy vs. Union Of INDIA

WP/15963/2023HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Sai And Co vs. The Deputy Assistant Commissioner

WP/7678/2025HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. R.N.C. Enterprises vs. The Assistant Commissioner (St)

WP/5128/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

S Kaleemulla vs. The State Of Andhra Pradesh

WP/5202/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Praise Minerals vs. The Assistant Commissioner (St)

WP/5308/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Cvsr Constructions (Now Closed) vs. The Assistant Commissioner (St)

WP/5430/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Sai Krishna Traders vs. The Deputy Assistant Commissioner

WP/3223/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Tata Power Solar Systems LTD vs. The Deputy Commissioner (St)

WP/22486/2023HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

D Subhashini Devi vs. The Assistant Commissioner (State Taxes)

WP/5334/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. H K G N Enterprises vs. The Deputy Assistant Commissioner Of State Taxe-I

WP/5294/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Bhagyalakshmi Developers vs. The State Of Ap

WP/5453/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

D Subhashini Devi vs. The Assistant Commissioner (State Taxes)

WP/5355/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M. Subramaniyam vs. Union Of INDIA

WP/23357/2023HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

R Yedukondalu vs. The Assistant Commissioner

WP/3537/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Mechineni Constructions vs. The Assistant Commissioner Of Central Tax

WP/5412/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Harijana Mahila Sankshema Sangham vs. The State Of Andhra Pradesh

WP/4919/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Green Gold Global Resources LLP vs. The State Of Andhra Pradesh

WP/673/2024HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Green Gold Global Resources LLP vs. The State Of Ap

WP/741/2024HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sree Gouriputra Agro Products PVT LTD vs. The Deputy Commissioner (St) (Int)

WP/845/2019HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri. Saginela Ramesh Naidu vs. Union Of INDIA

WP/15427/2023HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Green Gold Global Resources LLP vs. The State Of Andhra Pradesh

WP/917/2024HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Syed Muzhamil vs. The State Of Andhra Pradesh

WP/5168/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

R Raw And Para Boiled vs. The Dy Commissioner

WP/3873/2019HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Hema Gas Company vs. The Assistant Commissioner

WP/5050/2026HC Andhra Pradesh24 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Glory Faith Shopping Agencies vs. Central Board Of Indirect Taxes And Customs

WP/4901/2021HC Andhra Pradesh23 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Grandville Constructions PVT. LTD vs. The Commercial Tax Officer

WP/26928/2006HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Mallaiah And Sons Edible Oils (P) LTD vs. State Of Andhra Pradesh

TRC/87/2005HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Swarna Srinivasa Rao vs. The State Of Andhra Pradesh

WP/4340/2026HC Andhra Pradesh22 Feb 2026

Bench: D RAMESH

The Sales Tax Appellate Tribunal vs. M/S.Batchala Balaiah And Company

TREVC/131/2009HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Koperla Vijaya Bhaskar vs. The Deputy Assistant Commissioner(St)-Ii

WP/16393/2025HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The Sales Tax Appellate Tribunal vs. M/S.Sri Kanya Enterprises

TREVC/26/2009HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The State Of Andhrapradesh vs. Kusumanchi Rameshwara Rao Traders

TREVC/111/2008HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S.Sri Satyanarayana Spinning Mills Limited vs. The Sales Tax Appellate Tribunal

TREVC/36/2007HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Shiminko Engineering And Construction INDIA PVT LTD vs. The State Of Andhra Pradesh

WP/10406/2025HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Avenue Super Marts LTD vs. The Additional Commissioner Of State Tax

WP/25093/2023HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Plr Projects Private LTD vs. The State Of Andhra Pradesh

WP/19609/2024HC Andhra Pradesh22 Feb 2026

Bench: SUBBA REDDY SATTI

M/S. Avenue Super Marts LTD vs. The Additional Commissioner Of State Tax

WP/25106/2023HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Visakha Pharmacity Limited vs. The State Of Andhra Pradesh

WP/25790/2025HC Andhra Pradesh22 Feb 2026

Bench: KIRANMAYEE MANDAVA

The State Of A.P vs. M/S. Batchala Balaiah & Co

TREVC/186/2009HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Harsha Trading Private Limited vs. The Additional Commissioner Of Central Tax

WP/3980/2026HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Avenue Super Marts LTD vs. The Additional Commissioner Of State Tax

WP/25092/2023HC Andhra Pradesh22 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Styrax Pharma Private Limited vs. Union Of INDIA

WP/17222/2025HC Andhra Pradesh18 Feb 2026

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S.Styrax Life Sciences Private Limited vs. Union Of INDIA

WP/17221/2025HC Andhra Pradesh18 Feb 2026

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Sri Subrahmanya Constructions vs. State Of Andhra Pradesh

WP/29529/2025HC Andhra Pradesh17 Feb 2026

Bench: SUBBA REDDY SATTI

Pawan Infrastructure Constructions vs. The Assistant Commissioner Of Central Tax

WP/32015/2025HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Krishna Sai Exports vs. The Deputy Commissioner Of Central Tax

WP/15222/2022HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Teju Granites vs. The Assistant Commissioner (State Taxes)

WP/4204/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Krishna Sai Exports vs. The Deputy Commissioner Of Central Tax

WP/15117/2022HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Thotakuru Rama Krishna Raju vs. The Additional Commissioner

WP/4535/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S Trafigura INDIA Private Limited vs. The Union Of INDIA

WP/13636/2024HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

K.Prasad Babu Kalyanam vs. Union Of INDIA

WP/14318/2019HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Krishna Sai Exports vs. The Deputy Commissioner Of Central Tax

WP/15691/2022HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The Commissioner Of Central Tax vs. M/S Genting Lanco (INDIA) PVT. LTD

CEA/46/2019HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Trafigura INDIA Private Limited vs. The Union Of INDIA

WP/13638/2024HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S S.L.N.S.Enterprises vs. Assistant Commissioner Of State Tax

WP/4367/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/ S.Raghava Constructions (INDIA) PVT. LTD vs. The State Of Andhra Pradesh

WP/31873/2023HC Andhra Pradesh16 Feb 2026

Bench: SUBBA REDDY SATTI

M/S Surya Tiles And Sanitary vs. The Assistant Commissioner (St)

WP/4475/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Kanuru Venkateswara Rao vs. The Goods And Service Tax Officer

WP/4540/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Rama Naresh Kumar Iron And Steel And Plywood vs. The Deputy Commissioner

WP/4460/2026HC Andhra Pradesh16 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sri Soma Sai Agencies vs. Deputy Commissioner (St)

WP/557/2026HC Andhra Pradesh15 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

M/S. Sri Soma Sai Agencies vs. Deputy Commissioner St

WP/584/2026HC Andhra Pradesh15 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

Sri Soma Sai Agencies vs. Deputy Commissioner St Special Circle

WP/575/2026HC Andhra Pradesh15 Feb 2026

Bench: R RAGHUNANDAN RAO,T.C.D.SEKHAR

The Official Liquidator vs. Nil

COMPA/7/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/11/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/5/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

A. Mohammad Ashik Rehman vs. Union Of INDIA Rep By Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhavan, New D

WP/17696/2021HC Andhra Pradesh12 Feb 2026

Bench: NYAPATHY VIJAY

The Official Liquidator vs. Nil

COMPA/4/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/10/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/9/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/3/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/6/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/12/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

The Official Liquidator vs. Nil

COMPA/8/2026HC Andhra Pradesh12 Feb 2026

Bench: V.SUJATHA

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