M/S The Viswas Sc, St Mutually Aided Labour Contract Cooperative Society LTD. vs. The Assistant Commissioner (St)
WP/27946/2026HC Andhra PradeshGSTCNR APHC01051307202628 October 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
Writ Petition No:27946 of 2026
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE 03. 28.10.2026 NJS,J & TCDS,J
List the matter on 29.10.2026 in the “Motion List”.
_______ NJS,J
________
TCDS,J Ksj
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