M/S. Chairman vs. The Assistant Commissioner (State Tax)

WP/29484/2026HC Andhra PradeshGSTCNR APHC01053671202613 October 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages

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Cause title — parties, addresses and appearances
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Writ Petition No:29484 of 2026 PROCEEDING SHEET Sl. No. DATE

OFFICE NOTE 02. 13.10.2026 NJS,J & TCDS,J

To enable Mr. S.A.V. Sai Kumar, learned Assistant Government Pleader for Commercial Tax representing respondents, to secure detailed instructions in the matter, list on 14.10.2026 in the “Motion List”.

_______ NJS,J

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TCDS,J Ksj

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