Isan Corporation vs. Amaravati Development Corporation Limited(Adcl)
WP/25465/2026HC Andhra PradeshGSTCNR APHC01045935202627 September 2026Bench: V.SUJATHA1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE No: W.P.No.25465 of 2026
PROCEEDING SHEET
Sl.
No.
DATE
OFFICE NOTE 4. 25.09.2026 At request of learned Standing Counsel for the respondent(s), post the matter on 28.09.2026 in the ‘Motion List’.
_____ KGR/GCD
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