M/S. Svn Polymers vs. The Superintendent Of Central Tax
WP/27964/2026HC Andhra PradeshGSTCNR APHC01051262202606 October 2026Bench: NINALA JAYASURYA,T.C.D.SEKHAR1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
MAIN CASE: W.P. No. 27964 of 2026
PROCEEDING SHEET
Sl.
No
DATE
OFFICE NOTE
12.
07.10.2026 NJS, J & TCDS, J
At the request made on behalf of learned counsel for the petitioner, list on 18.11.2026. _____ NJS, J
_______ TCDS, J GVK
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