Seil Energy INDIA Limited v. The Principal Commissioner Of Central Tax

Court: Andhra Pradesh High Court
Case number: WP/28355/2025
Date of judgment: 30 Dec 2025
Bench: R RAGHUNANDAN RAO,SUBHENDU SAMANTA
Petitioner: SEIL ENERGY INDIA LIMITED
Respondent: THE PRINCIPAL COMMISSIONER OF CENTRAL TAX
CNR: APHC010518402025

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