Varre Hari Babu v. The Deputy Assistant Commissioner
- Court
- Andhra Pradesh High Court
- Case number
- WP/18661/2025
- Date of judgment
- 9 Dec 2025
- Bench
- R RAGHUNANDAN RAO,T.C.D.SEKHAR
- Petitioner
- VARRE HARI BABU
- Respondent
- THE DEPUTY ASSISTANT COMMISSIONER
- CNR
- APHC010367882025
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