BharatTaxGST

Andhra Pradesh High Court GST Judgments — 2025

1,336 judgments, newest first. Page 14 of 14.

Knight Hawk Security And Allied Services vs. The Assistant Commissioner(St)-Ii

WP/31048/2024HC Andhra Pradesh21 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Amruth Filling Station vs. The State Of Ap

WP/1431/2025HC Andhra Pradesh21 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S Bhagirath Infra Projects (Ap) Private Limited vs. The Assistant Commissioner Of Central Tax

WP/17209/2024HC Andhra Pradesh21 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Leela Krishna Automobiles Private Limited vs. The State Of Andhra Pradesh

WP/1002/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Leela Krishna Automobiles Private Limited vs. The State Of Andhra Pradesh

WP/1005/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Leela Krishna Automobiles Private Limited vs. The State Of Ap

WP/1000/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Leela Krishna Automobiles Private Limited vs. The State Of Andhra Pradesh

WP/1016/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sri Sreenivasa Marbles And Granites vs. The State Of Ap

WP/790/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sterling And Wilson Private Limitted vs. The Joint Commissioner

WP/20096/2020HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Sri Krishna Engineering Works vs. The Deputy Assistant Commissioner (St)-Ii

WP/431/2025HC Andhra Pradesh09 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Parthu Enterprises vs. Assistant Commissioner (St)

WP/16935/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S Sri Panduranga Enterprises And Caterings vs. Deputy Assistant Commissioner (St) -Iii

WP/16753/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

T Jayasree vs. The State Of Andhra Pradesh

CRLP/6629/2024HC Andhra Pradesh08 Jan 2025

Bench: K SREENIVASA REDDY

The Officiai Liquidator vs. Nil

COMPA/50/2024HC Andhra Pradesh08 Jan 2025

Bench: B S BHANUMATHI

Shree Vijaya Krishna Enterprises vs. Assistant Commissioner

WP/16371/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Dwarakamai Constructions Private Limited vs. The Assistant Commissioner Of State Tax

WP/4716/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Sri Yandluri Pullaiah vs. Assistant Commissioner( St)

WP/16996/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Usha Shipping And Logistics Private Limited vs. The Assistant Commissioner (St)

WP/17154/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

M/S. Srivalli Shipping And Transport Private Limited vs. The Additional Commissioner Of Central Tax

WP/18882/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Srivalli Shipping And Transport Private Limited vs. The Additional Commissioner Of Central Tax

WP/18880/2024HC Andhra Pradesh08 Jan 2025

Bench: DHIRAJ SINGH THAKUR,R RAGHUNANDAN RAO

Madeti Sai vs. The State Of Ap

WP/31512/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Sri Mahalakshmi Traders vs. The Assistant Commissioner Of St

WP/272/2025HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sr Blue Ways INDIA Private Limited vs. The Assistant Commissioner Of State Tax

WP/456/2025HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Reddy And Reddy Motors vs. Deputy Commissioner (St)

WP/225/2025HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Surisetti Ganesh vs. The State Of Andhra Pradesh

WP/68/2025HC Andhra Pradesh07 Jan 2025

Bench: K MANMADHA RAO

Ravikindi Lakshminarayana vs. The State Of Andhra Pradesh

WP/385/2025HC Andhra Pradesh07 Jan 2025

Bench: B S BHANUMATHI

Devi Engineering And Constructions Private Limited vs. The Assistant Commissioner (Stata Tax)

WP/31473/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Andhra Pradesh State Police Housing Corporation Limited vs. The Superintendent Of Central Tax

WP/30438/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sri Sai Kisan Seva Kendra vs. Deputy Commercial Tax Officer I

WP/19429/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sri Vijaya Visakha Milk Producers Company LTD vs. Asst. Commissioner Of Central Tax

WP/28222/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sri Sai Kisan Seva Kendra vs. Deputy Commercial Tax Officer I

WP/19412/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Chinmaya Enterprises vs. The Assistant Commissioner

WP/460/2025HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S. Sri Gopi Krishna Rice Mill vs. Assistant Commissioner Of State Tax

WP/31580/2024HC Andhra Pradesh07 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

M/S.Karthikeya Enterprises vs. The State Of Andhra Pradesh

WP/10574/2024HC Andhra Pradesh06 Jan 2025

Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM

Sandhya Constructions vs. The State Of Andhra Pradesh

WP/31441/2024HC Andhra Pradesh02 Jan 2025

Bench: R RAGHUNANDAN RAO,VENKATA JYOTHIRMAI PRATAPA

Ca Akshay Jain vs. The Institute Of Chartered Accountants Of INDIA

WP/30264/2024HC Andhra Pradesh02 Jan 2025

Bench: VENKATESWARLU NIMMAGADDA

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