Surisetti Ganesh vs. The State Of Andhra Pradesh
WP/68/2025HC Andhra PradeshGSTCNR APHC01060685202407 January 2025Bench: K MANMADHA RAO1 pages
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Cause title — parties, addresses and appearances
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: W.P.No.68 of 2025
PROCEEDING SHEET
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DATE
OFFICE NOTE 01. 06.01.2025 DR.KMR,J
Both the learned counsel are present.
At request of learned Assistant Government Pleader, for getting instructions, post on 08.01.2025. _________
DR.KMR,J TM
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