M/S.Seil Energy INDIA Limited vs. The Union Of INDIA

WP/11521/2023HC Andhra PradeshGSTCNR APHC01022027202326 November 2024Bench: R RAGHUNANDAN RAO,MAHESWARA RAO KUNCHEAM1 pages

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HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI MAIN CASE Nos.W.P.Nos.11521 and 20001 of 2023 PROCEEDING SHEET Sl.No. DATE

Office Note 14. 27.11.2024 RRR,J & MRK,J

I.A.No.1 of 2024

For the reasons stated in the accompanying affidavit filed in support of this application, this interlocutory application is ordered.

W.P.No.11521 of 2023

The Writ Petition is allowed.

(Vide Separate Common Order)

_______

RRR,J

_______ MRK,J KPV

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